High Courts14 Feb 1946Dismissed
Sm. Hemangini Debi and Others Vs Kumudeswar Chakravarty
Calcutta High Court · (1946) 02 CAL CK 0014
COURT ARCHIVE
Calcutta High Court judgments, 1946
261 judgments · page 12 of 14
High Courts14 Feb 1946
Cossimbazar Raj Wards Estate Vs Commissioner of Income Tax
Calcutta High Court · AIR 1947 Cal 87
Income Tax Act, 1961 — Section 4(3)(7), 66
High Courts08 Feb 1946Allowed
Ranjit Singh Nahar and Others Vs Gobardhan Chandra Chandra
Calcutta High Court · (1946) 02 CAL CK 0016
High Courts04 Feb 1946Allowed
Aptar Ali Talukdar and others Vs Ahammad Ali Molla and others
Calcutta High Court · (1946) 02 CAL CK 0008
High Courts01 Feb 1946
The Commissioners of the Burdwan Municipality and Others Vs Bata Shoe Co. Ltd.
Calcutta High Court · AIR 1947 Cal 383
Bengal Municipal Act, 1932 — Section 123(1)(f), 557
High Courts01 Feb 1946Allowed
The Commissioners of The Burdwan Municipality Vs Messrs. Bata Shoe Co., Ld.
Calcutta High Court · (1946) 02 CAL CK 0004
High Courts01 Feb 1946Dismissed
Nripendra Kumar Roy Choudhury and Another Vs Santosh Kumar Das and Another
Calcutta High Court · (1946) 02 CAL CK 0003
High Courts01 Feb 1946Allowed
Bholanath Ghosh and others Vs Momena Khatun and others
Calcutta High Court · (1946) 02 CAL CK 0001
High Courts31 Jan 1946
Pramatha Nath Mandal and another Vs Emperor
Calcutta High Court · (1946) 01 CAL CK 0024
High Courts30 Jan 1946Allowed
Joyanti Hosiery Mills and another Vs Upendra Chandra Das and another
Calcutta High Court · (1946) 01 CAL CK 0009
High Courts30 Jan 1946
Maharaja Bahadur Singh Vs Barkatulla Gachua and others
Calcutta High Court · (1946) 01 CAL CK 0005
High Courts29 Jan 1946Allowed
Superintendent and Remembrancer of Legal Affairs, Bengal Vs K. Zahiruddin
Calcutta High Court · (1946) 01 CAL CK 0022
High Courts28 Jan 1946Allowed
F. Mcdonald Vs Mahammadin Azad
Calcutta High Court · (1946) 01 CAL CK 0012
High Courts25 Jan 1946
Hangsa Kalita and others Vs Prodiprai Deka
Calcutta High Court · (1946) 01 CAL CK 0029
High Courts25 Jan 1946Allowed
Phani Bhusan Dutta and Others Vs Banamali Majhi Santal and Others
Calcutta High Court · (1946) 01 CAL CK 0018
High Courts25 Jan 1946Allowed
Hangsa Kalita and Others Vs Prodiprai Deka
Calcutta High Court · (1946) 01 CAL CK 0004
High Courts24 Jan 1946
Baidyanath Mullick Vs Sm. Radharani Dassee
Calcutta High Court · (1946) 01 CAL CK 0033
High Courts24 Jan 1946Allowed
Tarangini Mitra Vs Abhilash alias Abinash Mondal and Others
Calcutta High Court · (1946) 01 CAL CK 0031
High Courts24 Jan 1946
Jhabarmull Dudhwalla Vs Bhagatram Serowgif
Calcutta High Court · (1946) 01 CAL CK 0010
High Courts23 Jan 1946
Abdul Gafur Vs Gura Mia and Others
Calcutta High Court · (1946) 01 CAL CK 0032