High Courts09 Apr 1946
Maharam Mandal and Others Vs Emperor
Calcutta High Court · (1946) 04 CAL CK 0032
COURT ARCHIVE
Calcutta High Court judgments, 1946
261 judgments · page 10 of 14
High Courts09 Apr 1946Allowed
In Re: Official Trustees Act II of 1913, and Indenture of Release, Appointment and Assignment on Trust
Calcutta High Court · (1946) 04 CAL CK 0022
High Courts09 Apr 1946Dismissed
Hashem Howladar and others Vs Sreenath Mistri and others
Calcutta High Court · (1946) 04 CAL CK 0019
High Courts05 Apr 1946
Aniruddha Mitra Vs Arabinda Mitra and others
Calcutta High Court · (1946) 04 CAL CK 0012
High Courts05 Apr 1946
Upendra Narayan Chatterjee and Others Vs Sudhir Chandra Jana and Others
Calcutta High Court · AIR 1947 Cal 172
Bengal Money Lenders Act, 1940 — Section 36, 86
High Courts03 Apr 1946
The Emperor Vs Ramswarup Agarwalla and Another
Calcutta High Court · (1946) 04 CAL CK 0025
High Courts03 Apr 1946
Bithikarani Tarwal and Another Vs Khudiram Chakravarty
Calcutta High Court · (1946) 04 CAL CK 0004
High Courts02 Apr 1946
Madhusudan Pal Vs Jnanendra Nath Guha and others
Calcutta High Court · (1946) 04 CAL CK 0007
High Courts29 Mar 1946Dismissed
Manmatha Pal Choudhury and others Vs Kartick Chandra Baser
Calcutta High Court · (1946) 03 CAL CK 0020
High Courts29 Mar 1946Allowed
Baseruddin Sheikh Vs The Emperor
Calcutta High Court · (1946) 03 CAL CK 0004
High Courts28 Mar 1946
Tohur Sheik Vs Monoranjan Roy
Calcutta High Court · AIR 1947 Cal 266
Bengal Alienation of Agricultural Land (Temporary Provisions) Act, 1944 — Section 10
High Courts28 Mar 1946Dismissed
Chandi Prosad-Principal Vs Hrishikesh Shaha and others
Calcutta High Court · (1946) 03 CAL CK 0008
High Courts27 Mar 1946Dismissed
Sm. Hemanta Kumari Bose Vs Sree Sree Iswar Sridhar Jiu and others
Calcutta High Court · (1946) 03 CAL CK 0019
High Courts26 Mar 1946
Kamalabala Bose Vs Jiban Krishna Bose and others
Calcutta High Court · (1946) 03 CAL CK 0011
High Courts25 Mar 1946
Indra Sekhar Chakravarty Vs Raju Bala Haldar
Calcutta High Court · AIR 1947 Cal 447
Bengal Money Lenders Act, 1940 — Section 36, 36(2)(a)
High Courts25 Mar 1946
Lokeman Ali Vs Abdul Motaleb and Another
Calcutta High Court · AIR 1947 Cal 327
Bengal Tenancy Act, 1885 — Section 26F
High Courts25 Mar 1946Dismissed
Raja Gopal Lal Vs Feshru Mohammad Shah and others
Calcutta High Court · (1946) 03 CAL CK 0016
High Courts18 Mar 1946Dismissed
Mahendra Nath Haldar Vs Karali Mohan Bikram, Defendant 2 and others
Calcutta High Court · (1946) 03 CAL CK 0015