High Courts13 May 1946
Asrabuddin Vs Abdul Fazal Doctor
Calcutta High Court · AIR 1947 Cal 139
Bengal Tenancy Act, 1885 — Section 155, 155(1)(a)
COURT ARCHIVE
Calcutta High Court judgments, 1946
261 judgments · page 8 of 14
High Courts13 May 1946
Kumar Punyendra Narayan Deb Vs Kumar Bhairabendra Narayan Deb
Calcutta High Court · (1946) 05 CAL CK 0007
High Courts10 May 1946
Nanipada Saha and Others Vs Nilima Probha Nandi
Calcutta High Court · AIR 1947 Cal 19
Bengal Money Lenders Act, 1940 — Section 30, 36, 36(6)a(i)
High Courts09 May 1946
Moyna Dasi Vs Hiralal Mandal and Others
Calcutta High Court · AIR 1947 Cal 31
Criminal Procedure Code, 1898 (CrPC) — Section 345, 345(6), 403Penal Code, 1860 (IPC) — Section 323
High Courts09 May 1946
Gopal Laskar Vs Harihar Mukherjee and Others
Calcutta High Court · AIR 1948 Cal 37
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts08 May 1946Dismissed
Himatsinghka Timber Ltd. Vs Narendranath Banerji
Calcutta High Court · (1946) 05 CAL CK 0031
High Courts08 May 1946Dismissed
The Governor-General of India in Council Vs Bilash Singh
Calcutta High Court · (1946) 05 CAL CK 0005
High Courts07 May 1946
Hazi Jamal Noor Mohammad a firm Vs Governor General in Council
Calcutta High Court · AIR 1947 Cal 26
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
High Courts07 May 1946Allowed
Khan Bahadur Moulvi Golum Mustafa Choudhury Vs Arifunnessa Khatun Chaudhurani and Others
Calcutta High Court · (1946) 05 CAL CK 0009
High Courts07 May 1946
Province of Bengal Vs Joy Narayan Fatehpuria and Others
Calcutta High Court · AIR 1947 Cal 25
Land Acquisition Act, 1894 — Section 18
High Courts06 May 1946
Jitendra Nath Basu Vs Tarak Chandra Roy Choudhury and Others
Calcutta High Court · AIR 1947 Cal 28
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts06 May 1946
The Madaripur Commercial Bank, Ltd. Vs Lal Mohan Saha and Others
Calcutta High Court · (1946) 05 CAL CK 0006
High Courts06 May 1946
Mahendra Nath Sardar and Others Vs Bireswar Bairagi and Others
Calcutta High Court · (1946) 05 CAL CK 0004
High Courts03 May 1946Dismissed
Badsha Mia Vs Rajjab Ali and others
Calcutta High Court · (1946) 05 CAL CK 0028
High Courts03 May 1946
Rajbari Bank Ltd. and Another Vs Rani Harshamukhi Sinha and Others
Calcutta High Court · AIR 1947 Cal 154
Civil Procedure Code, 1908 (CPC) — Section 73Transfer of Property Act, 1882 — Section 53
High Courts03 May 1946
Suresh Chandra and Others Vs Benoy Kumar Acharjya and Others
Calcutta High Court · AIR 1947 Cal 267
Bengal Money Lenders Act, 1940 — Section 38
High Courts30 Apr 1946
In Re: Arbn. Charu Chandra Das, Prafulla Ch. Das and Another and The Judgment upon Award
Calcutta High Court · (1946) 04 CAL CK 0006
High Courts29 Apr 1946
Manindra Nath Mallik Vs Emperor
Calcutta High Court · AIR 1947 Cal 158
Criminal Procedure Code, 1898 (CrPC) — Section 310Criminal Tribes Act, 1911 — Section 23(b)Penal Code, 1860 (IPC) — Section 157, 380, 402
High Courts18 Apr 1946Allowed
M.S. Ezra Vs Mahendra Banerjee and Others
Calcutta High Court · (1946) 04 CAL CK 0031