High Courts18 Apr 1946Dismissed
Sujit Kumar Biswas and Another Vs Iswar Chandra Nandy and Others
Calcutta High Court · (1946) 04 CAL CK 0030
COURT ARCHIVE
Calcutta High Court judgments, 1946
261 judgments · page 9 of 14
High Courts18 Apr 1946
Jagatbandhu Biswas and Others Vs Iswar Chandra Nandy and Others
Calcutta High Court · AIR 1948 Cal 61
Transfer of Property Act, 1882 — Section 2(d), 77
High Courts18 Apr 1946Dismissed
Kumar Pannag Bhusan Deb Roy and Others Vs Sm. Saroj Bashini Devi
Calcutta High Court · (1946) 04 CAL CK 0023
High Courts18 Apr 1946
Muralidhar Jalan Vs Paresh Chandra Chatterjee
Calcutta High Court · AIR 1947 Cal 14
High Courts18 Apr 1946
Narendra Nath Mitter Vs Rampal Singh
Calcutta High Court · AIR 1947 Cal 378
Court of Wards Act, 1879 — Section 51
High Courts18 Apr 1946Allowed
Kumar Narendra Nath Mitter Vs Rampal Slngh
Calcutta High Court · (1946) 04 CAL CK 0002
High Courts17 Apr 1946
Madaripur Commercial Bank Ltd. Vs Lal Mohan Saha and Others
Calcutta High Court · AIR 1947 Cal 127
Bengal Agricultural Debtors Act, 1936 — Section 37AMoney Lenders Act — Section 5(a)
High Courts16 Apr 1946
Sheikh Salimaddin and Others Vs Daliluddin and Others
Calcutta High Court · (1946) 04 CAL CK 0020
High Courts16 Apr 1946
Jnanendra Narayan Vs Naba Kumar Singha
Calcutta High Court · AIR 1947 Cal 141
Bengal Money Lenders Act, 1940 — Section 36Usurious Loans Act, 1918 — Section 3
High Courts16 Apr 1946
Salimaddin and Others Vs Daliluddin and Others
Calcutta High Court · AIR 1947 Cal 131
Bengal Village Self-Government Act, 1919 — Section 91(1), 91(2)
High Courts15 Apr 1946
Govinda Chandra Chakravarty and another Vs Brojendra Mohan Maitra and another
Calcutta High Court · (1946) 04 CAL CK 0028
High Courts12 Apr 1946Dismissed
Jatindra Nath De Vs Jetu Mahato and others
Calcutta High Court · (1946) 04 CAL CK 0027
High Courts12 Apr 1946
Ballygunge Bank Ltd. Vs Commissioner of Income Tax
Calcutta High Court · AIR 1947 Cal 159
Income Tax Act, 1961 — Section 66(1), 9
High Courts12 Apr 1946
Paresh Nath Koyal and Others Vs Emperor
Calcutta High Court · AIR 1947 Cal 32
Criminal Procedure Code, 1898 (CrPC) — Section 196APenal Code, 1860 (IPC) — Section 120B, 420, 467, 471
High Courts12 Apr 1946
H.H.B. Gill and Others Vs Emperor
Calcutta High Court · AIR 1947 Cal 162
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 109, 120B, 420
High Courts12 Apr 1946
GENERAL FAMILY PENSION FUND Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1946) 14 ITR 488
Income Tax Act, 1961 — Section 66(1)
High Courts12 Apr 1946
General Family Pension Fund, Calcutta Vs Commissioner of Income Tax, Calcutta
Calcutta High Court · (1946) 04 CAL CK 0011
High Courts12 Apr 1946
BALLYGUNGE BANK LTD., CALCUTTA Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1946) 14 ITR 409
Income Tax Act, 1961 — Section 66(1)
High Courts12 Apr 1946
Provash Ch. Roy Vs Prokash Ch. Roy and Others
Calcutta High Court · (1946) 04 CAL CK 0001
High Courts11 Apr 1946
Purna Chandra Singha and Another Vs The Emperor
Calcutta High Court · (1946) 04 CAL CK 0029