High Courts14 Mar 1946
Amano Barmanya Vs Adhar Chandra Mondal and Others
Calcutta High Court · AIR 1947 Cal 330
Bengal Tenancy Act, 1885 — Section 168A, 174(3)
COURT ARCHIVE
Calcutta High Court judgments, 1946
261 judgments · page 11 of 14
High Courts11 Mar 1946Allowed
Sashi Kanta Acharjya Bahadur and others Vs Jagannath Namadas and others
Calcutta High Court · (1946) 03 CAL CK 0002
High Courts07 Mar 1946
Akam Sheikh and Others Vs Emperor
Calcutta High Court · AIR 1947 Cal 35
Penal Code, 1860 (IPC) — Section 109, 302, 364
High Courts06 Mar 1946
Radharani and another Vs Rahim Sardar
Calcutta High Court · (1946) 03 CAL CK 0014
High Courts06 Mar 1946
Amiya Probha Das Vs Jyoti Prokash Ghosh
Calcutta High Court · AIR 1947 Cal 364
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts06 Mar 1946Dismissed
The Berhampore Bank Ld. Vs Animesh Chandra Mukherjee and Others
Calcutta High Court · (1946) 03 CAL CK 0003
High Courts05 Mar 1946Dismissed
Birendra Nath Mallick Vs Brahma Brata Roy
Calcutta High Court · (1946) 03 CAL CK 0021
High Courts04 Mar 1946
S.B. Hossain Vs Emperor
Calcutta High Court · AIR 1947 Cal 29
Penal Code, 1860 (IPC) — Section 109, 161, 162, 213, 217
High Courts01 Mar 1946Dismissed
Mahendra Nath Haldar Vs Karali Mohan Bikram and Others
Calcutta High Court · (1946) 03 CAL CK 0012
High Courts01 Mar 1946Dismissed
Haris Chandra Chowdhury Vs Dines Chandra Chowdhury
Calcutta High Court · (1946) 03 CAL CK 0001
High Courts28 Feb 1946
Dwijendra Nath Chatterjee Vs Emperor
Calcutta High Court · AIR 1947 Cal 120
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts28 Feb 1946Dismissed
Jivandas Khimji Vs Dindoyal Shah and Others
Calcutta High Court · (1946) 02 CAL CK 0002
High Courts27 Feb 1946
Bengal Silk Mills Co. Ltd. Vs Aisha Ariff
Calcutta High Court · AIR 1947 Cal 106
Arbitration Act, 1940 — Section 19, 25Specific Relief Act, 1877 — Section 39
High Courts20 Feb 1946
Ashutosh Chatterjee Vs King-Emperor
Calcutta High Court · (1946) 02 CAL CK 0017
High Courts20 Feb 1946Dismissed
Province of Bengal Vs Board of Trustees for the Improvement of Calcutta
Calcutta High Court · (1946) 02 CAL CK 0012
High Courts19 Feb 1946
DICKINSON and CO. Vs BRISTOW.
Calcutta High Court · (1946) 14 ITR 38
Income Tax Act, 1961 — Rule 3(i)
High Courts18 Feb 1946
Harinarayan Sen Vs Aswini Kumar De and Others
Calcutta High Court · (1946) 02 CAL CK 0018
High Courts18 Feb 1946
Moti Lal Roy Vs Panchbibi Industrial Bank Ltd.
Calcutta High Court · (1946) 02 CAL CK 0013
High Courts14 Feb 1946
COSSIMBAZAR RAJ WARDS ESTATE Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1946) 14 ITR 377
Income Tax Act, 1961 — Section 66