High Courts22 Jan 1946
J. A. SHELLIM Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1946) 14 ITR 318
Income Tax Act, 1961 — Section 66(2)
COURT ARCHIVE
Calcutta High Court judgments, 1946
261 judgments · page 13 of 14
High Courts22 Jan 1946Dismissed
Keshab Chandra Mondal and others Vs Nagendra Nath Ghose and others
Calcutta High Court · (1946) 01 CAL CK 0027
High Courts22 Jan 1946
Kedar Nath Vs Ramendra Nath Mallik
Calcutta High Court · (1946) 01 CAL CK 0026
High Courts22 Jan 1946
J.A. Shellim Vs Commissioner of Income Tax
Calcutta High Court · AIR 1947 Cal 338
Income Tax Act, 1961 — Section 66(2)
High Courts22 Jan 1946
Commissioner of Income Tax Vs Waliur Rahman
Calcutta High Court · AIR 1947 Cal 340
Income Tax Act, 1961 — Section 16(3)(a)(i)
High Courts22 Jan 1946
COMMISSIONER OF Income Tax, BENGAL Vs KHAN BAHADUR WALIUR RAHMAN.
Calcutta High Court · (1946) 14 ITR 287
Income Tax Act, 1961 — Section 66
High Courts21 Jan 1946Dismissed
Girindra Nath Bose and others Vs Surendra Nath Biswas and others
Calcutta High Court · (1946) 01 CAL CK 0028
High Courts18 Jan 1946
Ram Brich Singh Vs Province of Bengal
Calcutta High Court · (1946) 01 CAL CK 0013
High Courts17 Jan 1946
Commissioner of Income Tax Vs Gostha Behari Sadhukhan and Others
Calcutta High Court · AIR 1947 Cal 145
Income Tax Act, 1961 — Section 26A(1)Partnership Act, 1932 — Section 5
High Courts17 Jan 1946
COMMISSIONER OF Income Tax BENGAL Vs GOSTHA BEHARI SADHUKHAN AND OTHERS.
Calcutta High Court · (1946) 14 ITR 219
Income Tax Act, 1922 — Section 26A(1), 66
High Courts16 Jan 1946Allowed
The Superintendent and Remembrancer of Legal Affairs, Bengal Vs Entajuddi and others
Calcutta High Court · (1946) 01 CAL CK 0015
High Courts16 Jan 1946
In Re: Sm. Charusila Dassi as trustee to the Sm. Charusila Trust Estate
Calcutta High Court · AIR 1947 Cal 148
Income Tax Act, 1961 — Section 33
High Courts16 Jan 1946
SM. CHARUSILA DASSI AND OTHERS, IN RE.
Calcutta High Court · (1946) 14 ITR 362
Income Tax Act, 1961 — Section 33
High Courts14 Jan 1946
Corporation of Calcutta Vs Sasi Bhusan Mukherjee
Calcutta High Court · AIR 1947 Cal 273
Evidence Act, 1872 — Section 115
High Courts11 Jan 1946Allowed
Sylhet Loan and Banking Co., Ltd. Vs Syed Ahmad Majtoba and others
Calcutta High Court · (1946) 01 CAL CK 0021
High Courts11 Jan 1946Dismissed
Pratul Chandra Ghosh and others Vs Naresh Chandra Bose
Calcutta High Court · (1946) 01 CAL CK 0001
High Courts10 Jan 1946
Sk. Hatem Ali and another Vs Emperor
Calcutta High Court · (1946) 01 CAL CK 0003
High Courts09 Jan 1946Allowed
Ghyasuddin Ahmed Vs Md. Ismail and another
Calcutta High Court · (1946) 01 CAL CK 0011
High Courts07 Jan 1946
Sita Nath Mondal Vs Soleman Molla and Others
Calcutta High Court · (1946) 01 CAL CK 0020
High Courts04 Jan 1946
TARAK NATH BAGCHI Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1946) 14 ITR 319
Income Tax Act, 1961 — Section 66(2)