High Courts14 Jun 1946
Ranglal Agarwalla and others Vs Shyamlal Tamuli and others
Calcutta High Court · (1946) 06 CAL CK 0037
COURT ARCHIVE
Calcutta High Court judgments, 1946
261 judgments · page 6 of 14
High Courts14 Jun 1946
Mahim Chandra Ghatak and Others Vs Dingamanik Union Board and Others
Calcutta High Court · AIR 1947 Cal 41
Bengal Village Self-Government Act, 1919 — Section 81
High Courts14 Jun 1946
Khetsidas Gangaram Vs First Land Acquisition Collector, Calcutta
Calcutta High Court · (1946) 06 CAL CK 0005
High Courts14 Jun 1946Allowed
Sm. Sarajubala Guha and another Vs Aswini Kumar Ghosh, Principal Defendant and others
Calcutta High Court · (1946) 06 CAL CK 0002
High Courts14 Jun 1946Allowed
Nikhil Chandra Ghatak and Others Vs Dingamanik Union Board and Others
Calcutta High Court · (1946) 06 CAL CK 0001
High Courts12 Jun 1946
Abani Bhusan Chakravarty and Others Vs Hem Chandra Chakravarty and Others
Calcutta High Court · AIR 1947 Cal 93
Arbitration Act, 1940 — Section 14, 21Civil Procedure Code, 1908 (CPC) — Section 107
High Courts12 Jun 1946
Asutosh Sasmal Vs Bhupendra Narayan Bera and Others
Calcutta High Court · AIR 1947 Cal 190
Bengal Tenancy Act, 1885 — Section 13, 26F, 26P
High Courts11 Jun 1946
Sohon Lal Bahety and others Vs Province of Bengal
Calcutta High Court · (1946) 06 CAL CK 0008
High Courts11 Jun 1946
Dharanidhar Ghose Vs Janaki Nath Mukherjee and Others
Calcutta High Court · AIR 1947 Cal 18
Civil Procedure Code, 1908 (CPC) — Section 115, 36, 47
High Courts10 Jun 1946
Kashi Nath Mukherjee Vs Nil Ratan Saha and Others
Calcutta High Court · AIR 1947 Cal 304
Bengal Patni Taluks Regulation, 1819 — Section 14A
High Courts10 Jun 1946
Abdul Malek Vs Emperor
Calcutta High Court · AIR 1947 Cal 343
Penal Code, 1860 (IPC) — Section 395
High Courts07 Jun 1946
Nitya Gopal Sarkar Vs Rai Mohon Dutta
Calcutta High Court · (1946) 06 CAL CK 0038
High Courts07 Jun 1946
Governor-General in Council Vs Tarak Nath Das and Another
Calcutta High Court · AIR 1947 Cal 182
Railways Act, 1890 — Section 75, 75(1), 75(2)
High Courts07 Jun 1946
Sm. Jeet Kumari Poddar and Others Vs Chittagong Engineering and Elecric Supply Co. Ltd. and Another
Calcutta High Court · AIR 1947 Cal 195
English Fatal Accidents Act, 1846 — Section 396
High Courts07 Jun 1946
Sri Sri Gopal Jew Vs Baldeo Narain Singh and ors
Calcutta High Court · (1946) 06 CAL CK 0011
High Courts06 Jun 1946
Ram Kumar Agarwala Vs Lakshmi Narayan Agarwala and Others
Calcutta High Court · AIR 1947 Cal 157
Contract Act, 1872 — Section 222, 73Criminal Procedure Code, 1898 (CrPC) — Section 510
High Courts06 Jun 1946
Ram Mohan Rao Vs Lalit Chandra Sen Gupta and Another
Calcutta High Court · AIR 1947 Cal 351
Transfer of Property Act, 1882 — Section 110
High Courts06 Jun 1946Allowed
Jasim Sheikh and others Vs Emperor
Calcutta High Court · (1946) 06 CAL CK 0014
High Courts06 Jun 1946
Kumud Kanta Pahari and Others Vs Province of Bengal and Others
Calcutta High Court · AIR 1947 Cal 209
Evidence Act, 1872 — Section 13
High Courts05 Jun 1946
Radhika Mohan Nandy Vs Amrita Lal Nandy and Another
Calcutta High Court · AIR 1947 Cal 301