High Courts03 Jul 1946
Sri Sri Gopinath Jiu Vs Kshitindra Nath De
Calcutta High Court · (1946) 07 CAL CK 0032
COURT ARCHIVE
Calcutta High Court judgments, 1946
261 judgments · page 5 of 14
High Courts03 Jul 1946
The Official Receiver Vs Jogmaya Dassi and Others
Calcutta High Court · (1946) 07 CAL CK 0028
High Courts03 Jul 1946
Superintendent and Remembrancer of Legal Affairs Vs Moazzem Hossain
Calcutta High Court · AIR 1947 Cal 318
Cotton Cloth and Yarn (Control) Order, 1943 — Para 13(c)Defence of India Rules, 1962 — Rule 81(4)
High Courts03 Jul 1946
Mahendra Chandra Dey Vs Mahendra Chandra Kar
Calcutta High Court · AIR 1947 Cal 288
Bengal Money Lenders Act, 1940 — Section 34(1)(b)
High Courts02 Jul 1946
Brijkishore Singh and Others Vs Sm. Nazuk Bai and Others
Calcutta High Court · AIR 1948 Cal 19
Bengal Excise Act, 1909 — Section 19, 23Succession Act, 1925 — Section 306
High Courts02 Jul 1946
Ganjee Sajun and Co. Vs Lalji Agarwala and Others
Calcutta High Court · AIR 1948 Cal 45
West Bengal Non-Agricultural Tenancy (Temporary Provisions) Act, 1940 — Section 8
High Courts26 Jun 1946
Hem Prova Debi Vs Sarat Chandra Basu and Others
Calcutta High Court · AIR 1947 Cal 269
Bengal Tenancy Act, 1885 — Section 160(c)
High Courts26 Jun 1946
Santosh Das Gupta Vs Emperor
Calcutta High Court · AIR 1947 Cal 179
Hoarding and Profiteering Prevention Ordinance, 1943 — Section 9
High Courts25 Jun 1946Dismissed
Steel Construction Company Ltd. Vs Probodh Chandra Chakraborty
Calcutta High Court · (1946) 06 CAL CK 0039
High Courts25 Jun 1946
Governor-General in Council Vs Sarbeswar Das and another
Calcutta High Court · (1946) 06 CAL CK 0012
High Courts24 Jun 1946
Nirmal Chand Bural Vs Gobordhan Das Ghosh
Calcutta High Court · (1946) 06 CAL CK 0003
High Courts21 Jun 1946
Sudhir Kumar De and Others Vs Amritlal Seal and Others
Calcutta High Court · (1946) 06 CAL CK 0040
High Courts21 Jun 1946
Bisweswar Ray Choudhuri Vs Abdul Dewan and Others
Calcutta High Court · AIR 1947 Cal 328
High Courts20 Jun 1946
Gobinda Chandra Saha and Others Vs Sasadhar Mandal
Calcutta High Court · AIR 1947 Cal 73
Transfer of Property Act, 1882 — Section 65A, 66
High Courts20 Jun 1946
Phani Bhusan Mukherjee and Others Vs Rajendra Nandan Goswami and Another
Calcutta High Court · AIR 1947 Cal 11
Bengal Tenancy Act, 1885 — Section 147(2)Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Contract Act, 1872 — Section 23, 43
High Courts20 Jun 1946
Durga Sankar Sukul and Others Vs Prafulla Chandra Nag and Others
Calcutta High Court · AIR 1947 Cal 294
Bengal Money Lenders Act, 1940 — Section 30
High Courts20 Jun 1946
Nawabzada K. Atikulla and Others Vs Ad. Mobarak Hossain
Calcutta High Court · (1946) 06 CAL CK 0007
High Courts20 Jun 1946
Nawabjada K. Atikulla and others Vs Md. Mobarak Hossein and others
Calcutta High Court · (1946) 06 CAL CK 0004
High Courts19 Jun 1946
Gahar Sheikh and Another Vs Emperor
Calcutta High Court · AIR 1947 Cal 345
Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Jun 1946
Ganeshi Lal Sharma Vs Sm. Snehalata Dassi
Calcutta High Court · AIR 1947 Cal 68
Stamp Act, 1899 — Section 36Transfer of Property Act, 1882 — Section 110(2)