High Courts29 May 1906
Kali Charan Ghose Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 1183
Criminal Procedure Code, 1898 (CrPC) — Section 526
COURT ARCHIVE
Calcutta High Court judgments, 1906
259 judgments · page 8 of 13
High Courts28 May 1906Dismissed
Debendra Nath Bhowmik and Others Principal Vs Syama Prosanna Bhowmik and others
Calcutta High Court · (1906) 05 CAL CK 0024
High Courts25 May 1906
Debi Bux Shroff Vs Jutmal Dungarwal
Calcutta High Court · (1906) ILR (Cal) 1282
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 203, 437, 439
High Courts25 May 1906Dismissed
Syed Ali and others Vs Najab Ali and Others
Calcutta High Court · (1906) 05 CAL CK 0008
High Courts23 May 1906
Raj Kumar Chucker Rutty and another Vs The Emperor
Calcutta High Court · (1906) 05 CAL CK 0023
High Courts23 May 1906Dismissed
Munshi Mahomed Hossain Vs Based Sheikh and others
Calcutta High Court · (1906) 05 CAL CK 0022
High Courts23 May 1906Dismissed
Jnanuda Sundari Chowdhurani Vs Nokulesswar Roy Chowdrury
Calcutta High Court · (1906) 05 CAL CK 0012
High Courts22 May 1906
Jonab Sheikh Vs Surjya Kanta Acharjya Chowdhry
Calcutta High Court · (1906) ILR (Cal) 821
Specific Relief Act, 1877 — Section 9
High Courts21 May 1906
Mritwjoy Roy Chowdhry and Another Vs Kenatullah Narya and Others
Calcutta High Court · (1906) 05 CAL CK 0007
High Courts18 May 1906
Fani Bhushan Banerjee Vs F.E. Kemp and others
Calcutta High Court · (1906) 05 CAL CK 0015
High Courts18 May 1906Dismissed
Protap Chandra Das Vs Kamala Kanta Shaha and Khaki Sarkar
Calcutta High Court · (1906) 05 CAL CK 0002
High Courts15 May 1906
Rup Chand Ghosh Vs Sarveswar Chandra Chandra
Calcutta High Court · (1906) ILR (Cal) 915
Evidence Act, 1872 — Section 115
High Courts14 May 1906Dismissed
Aghore Nath Banerjee and others Vs Deb Narain Guin and Another
Calcutta High Court · (1906) 05 CAL CK 0006
High Courts08 May 1906
Jaffer Meher Ali Vs Budge-Budge Jute Mills Co.
Calcutta High Court · (1906) ILR (Cal) 702
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 6
High Courts04 May 1906
Dwarka Nath Biswas Vs Debendra Nath Tagore
Calcutta High Court · (1906) ILR (Cal) 1232
Civil Procedure Code, 1882 — Section 209, 211, 212Court fees Act, 1870 — Section 11
High Courts04 May 1906
Thakur Prosad Singh and Tirbeni Singh Vs The Emperor
Calcutta High Court · (1906) 05 CAL CK 0005
High Courts02 May 1906
Gopinath Adhikary Vs Gadadhar Das
Calcutta High Court · (1906) ILR (Cal) 1020
Registration Act, 1877 — Section 77