High Courts19 Jul 1906Allowed
Bhagabati Debya Chowdhurani Vs Basanta Kumari Debi
Calcutta High Court · (1906) 07 CAL CK 0018
COURT ARCHIVE
Calcutta High Court judgments, 1906
259 judgments · page 6 of 13
High Courts19 Jul 1906
Hira Nand Ojha Vs The King-Emperor
Calcutta High Court · (1906) 07 CAL CK 0008
High Courts19 Jul 1906Dismissed
Bhutnath Mondol Vs Secretary of State for India in Council and Others
Calcutta High Court · (1906) 07 CAL CK 0007
High Courts13 Jul 1906
Surja Narain Mandal Vs Nanda Lal Sinha
Calcutta High Court · (1906) ILR (Cal) 1212
Transfer of Property Act, 1882 — Section 70
High Courts10 Jul 1906
Sheikh Fakir and Others Vs The Emperor
Calcutta High Court · (1906) 07 CAL CK 0013
High Courts09 Jul 1906
Chain Mahto and Others Vs The Emperor
Calcutta High Court · (1906) 07 CAL CK 0005
High Courts06 Jul 1906
Ganga Bishun Singh Vs Mahomed Jan
Calcutta High Court · (1906) ILR (Cal) 1193
Contract Act, 1872 — Section 59
High Courts04 Jul 1906
Bepin Behary Guha and Others Vs Pranakul Majumdar
Calcutta High Court · (1906) 07 CAL CK 0017
High Courts04 Jul 1906
In Re: Radha Churn Chuckerbutty and Others
Calcutta High Court · (1906) 07 CAL CK 0014
High Courts03 Jul 1906Allowed
Baikanta Nath Roy Vs Thakur Debendro Nath Sahi
Calcutta High Court · (1906) 07 CAL CK 0016
High Courts02 Jul 1906
Rabi Lochan and Another Vs Purna Chandra Dey
Calcutta High Court · (1906) 07 CAL CK 0024
High Courts02 Jul 1906Allowed
Gobinda Chunder Gupta Vs Benode Chunder Dutt and Others
Calcutta High Court · (1906) 07 CAL CK 0002
High Courts28 Jun 1906Allowed
Peary Mohan Mukerjee Vs Jote Kumar Mukerjee
Calcutta High Court · (1906) 06 CAL CK 0018
High Courts28 Jun 1906
Ram Chandra Marwari Vs Mudeshwar Singh
Calcutta High Court · (1906) ILR (Cal) 1158
High Courts26 Jun 1906
Surendea Narain Sinha Vs Hari Mohan Misser
Calcutta High Court · (1906) ILR (Cal) 1201
High Courts20 Jun 1906
Akshoy Kumar Mitra Vs Gopal Kamini Debi
Calcutta High Court · (1906) ILR (Cal) 1010
Bengal Tenancy Act, 1885 — Section 65, 88
High Courts19 Jun 1906
Shaik Babu Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 1036
Criminal Procedure Code, 1898 (CrPC) — Section 362
High Courts19 Jun 1906
Srinath Pal Chowdhury Vs Girindra Chandra Pal Chowdhury and Others
Calcutta High Court · 6 Ind. Cas. 598
High Courts18 Jun 1906
Jagadis Chandra Deo Dhabal Vs Satrughan Deo Dhabal
Calcutta High Court · (1906) ILR (Cal) 1065
Chota Nagpur Encumbered Estates Act, 1876 — Section 3(3)(a), 3(3)(c)Civil Procedure Code, 1908 (CPC) — Section 16(d)