High Courts29 Aug 1906Dismissed
Sachi Nandan Dutta and others Vs Maharaj Bijoy Chand Mahatap Bahadur and another
Calcutta High Court · (1906) 08 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments, 1906
259 judgments · page 4 of 13
High Courts28 Aug 1906
Satish Chandra Roy and others Vs The Emperor
Calcutta High Court · (1906) 08 CAL CK 0022
High Courts28 Aug 1906
Kuloda Prosad Majumdar Vs The Emperor
Calcutta High Court · (1906) 08 CAL CK 0020
High Courts27 Aug 1906
Narendra Nath Barari Vs Abhoy Charan Chattopadhya
Calcutta High Court · (1907) ILR (Cal) 51
Civil Procedure Code, 1908 (CPC) — Section 42
High Courts24 Aug 1906
Mir Sarwarjan Vs Fakharuddin Mahomed Chowdhury
Calcutta High Court · (1907) ILR (Cal) 163
High Courts23 Aug 1906
Padmanund Sing Vs Anant Lal Misser and Others
Calcutta High Court · (1907) ILR (Cal) 20
Civil Procedure Code, 1908 (CPC) — Section 54(b)
High Courts23 Aug 1906
Nabu Sardar Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 1
Criminal Procedure Code, 1898 (CrPC) — Section 125
High Courts22 Aug 1906Dismissed
William M. Grant Vs Mrs. Robinson
Calcutta High Court · (1906) 08 CAL CK 0023
High Courts21 Aug 1906
Sheikh Fakir, Auction-purchaser Vs Beraj Mohini Dasi and another
Calcutta High Court · (1906) 08 CAL CK 0025
High Courts20 Aug 1906
Emperor Vs Gopal Barik
Calcutta High Court · (1907) ILR (Cal) 42
Criminal Procedure Code, 1898 (CrPC) — Section 439, 476Penal Code, 1860 (IPC) — Section 211
High Courts20 Aug 1906
The Deputy Legal Remembrancer Vs Gopal Barik
Calcutta High Court · (1906) 08 CAL CK 0012
High Courts16 Aug 1906
Maharaja Surjakanta Acharja Bahadur and Others Vs Maharaja Jagadindra Nath Roy Bahadur
Calcutta High Court · (1906) 08 CAL CK 0018
High Courts15 Aug 1906
Rajendra Lall Agarwalla Vs Raj Coomari Dabi
Calcutta High Court · (1907) ILR (Cal) 5
High Courts14 Aug 1906Dismissed
Musst. Lachmi Dai Mohutain Vs Kissen Lall Pahari Mhaton Gayal
Calcutta High Court · (1906) 08 CAL CK 0034
High Courts14 Aug 1906
Gajhoo Damar Singh Vs Jagat Pal Singh and Others
Calcutta High Court · 2 Ind. Cas. 648
Evidence Act, 1872 — Section 36
High Courts14 Aug 1906Dismissed
Baisnab Chandra De and Others Vs Ramdhon Dhor and Others
Calcutta High Court · (1906) 08 CAL CK 0021