High Courts14 Aug 1906
Dalgleish Vs Damodar Narain Chowdhry
Calcutta High Court · (1906) ILR (Cal) 1286
COURT ARCHIVE
Calcutta High Court judgments, 1906
259 judgments · page 5 of 13
High Courts10 Aug 1906Dismissed
Hara Dhan Kalia Vs Purna Chundra Mondal and Bhajahari Mondal and Others
Calcutta High Court · (1906) 08 CAL CK 0030
High Courts09 Aug 1906
Maharaj Bahadur Singh and Dina Nath Pal Vs Raja Ranjit Singh Bahadur and Sadutal Dobey
Calcutta High Court · (1906) 08 CAL CK 0024
High Courts08 Aug 1906Dismissed
The Chairman, Howrah Municipality Vs Khettra Kristo Mitter
Calcutta High Court · (1906) 08 CAL CK 0033
High Courts03 Aug 1906Allowed
Naffer Chundra Majie Vs Jyoti Kumar Mukerjee
Calcutta High Court · (1906) 08 CAL CK 0031
High Courts03 Aug 1906Dismissed
Gobind Lal Das Vs Shib Das Chatterjee
Calcutta High Court · (1906) 08 CAL CK 0014
High Courts02 Aug 1906Dismissed
Syed Serapat Hossein Vs Tarini Prosad Dubey
Calcutta High Court · (1906) 08 CAL CK 0035
High Courts31 Jul 1906Dismissed
Ayenuddin Nasya and Others Vs Srish Chandra Banerji
Calcutta High Court · (1906) 07 CAL CK 0006
High Courts30 Jul 1906Dismissed
Dina Nath Das Vs Matimala Dassya
Calcutta High Court · (1906) 07 CAL CK 0001
High Courts28 Jul 1906
Shoroshibala Debi Vs Anandamoyee Debi and others
Calcutta High Court · (1906) 07 CAL CK 0023
High Courts26 Jul 1906
Hurruck Chand and Others Vs Gobind Lal Khetry and Another
Calcutta High Court · (1906) 07 CAL CK 0020
High Courts26 Jul 1906Dismissed
Gopal Lal Seal Vs F.J. Marsden and others
Calcutta High Court · (1906) 07 CAL CK 0019
High Courts25 Jul 1906
Ram Kissore Roy and Others Vs Dwarka Nath Sen and Others
Calcutta High Court · (1906) 07 CAL CK 0022
High Courts25 Jul 1906
The Deputy Legal Remembrancer on behalf of the Government of Bengal Vs Upendra Kumar Ghose
Calcutta High Court · (1906) 07 CAL CK 0003
High Courts24 Jul 1906Dismissed
Lal Mohon Pal and others Vs Surya Kumar Das and others
Calcutta High Court · (1906) 07 CAL CK 0004
High Courts20 Jul 1906
Mathura Mandal Vs Ganga Charan Gope
Calcutta High Court · (1906) ILR (Cal) 1219
Bengal Tenancy Act, 1885 — Section 50
High Courts20 Jul 1906
Tiluk Chandra Roy and others Vs Jasoda Kumar Roy and others
Calcutta High Court · (1906) 07 CAL CK 0010