High Courts14 Nov 1906
Ram Charan Sanyal Vs Anukul Chandra Acharjya
Calcutta High Court · (1907) ILR (Cal) 65
COURT ARCHIVE
Calcutta High Court judgments, 1906
259 judgments · page 3 of 13
High Courts14 Nov 1906
Jamini Sundari Dasi and others Vs Rajendra Nath Chukrabutty and others
Calcutta High Court · (1906) 11 CAL CK 0001
High Courts13 Nov 1906
Dharmdas Kamar and Another Vs Sagore Santra
Calcutta High Court · (1906) 11 CAL CK 0007
High Courts12 Nov 1906
Bhut Nath Das Malakar Vs Girish Chandra Banerjee
Calcutta High Court · (1906) 11 CAL CK 0012
High Courts12 Nov 1906
Rup Narain Bhattacharya Vs Gopi Nath Mandol and Others
Calcutta High Court · (1906) 11 CAL CK 0002
High Courts01 Nov 1906
Nawab Shah Ara Begam and others Vs Nanhi Begam Alias Roshan Jahan Begam and Another
Calcutta High Court · (1906) 11 CAL CK 0009
High Courts31 Oct 1906
Chuni Lal Dutt Vs Corporation of Calcutta
Calcutta High Court · (1906) 10 CAL CK 0004
High Courts29 Oct 1906
Parkar Mahton Vs Ram Khelwan and Others
Calcutta High Court · (1906) 10 CAL CK 0003
High Courts22 Oct 1906
Brij Kishore Ghose Vs Gopal Rai and others
Calcutta High Court · (1906) 10 CAL CK 0002
High Courts15 Oct 1906Dismissed
Sakanbari Debi Vs Adaitya Ganguli
Calcutta High Court · (1906) 10 CAL CK 0001
High Courts30 Aug 1906
Amir Chand Vs Bukshi Sheo Pershad Singh
Calcutta High Court · (1907) ILR (Cal) 13
High Courts30 Aug 1906Dismissed
Manikya Mala Bose and Another Vs Nanda Kumar Bose
Calcutta High Court · (1906) 08 CAL CK 0017
High Courts30 Aug 1906Dismissed
Belbhadar Pershad Singh Vs Sheikh Barkat Ali and Others
Calcutta High Court · (1906) 08 CAL CK 0006
High Courts29 Aug 1906
Domi Lal Sahu Vs Roshan Dobay
Calcutta High Court · (1906) ILR (Cal) 1278
Limitation Act, 1963 — Section 20
High Courts29 Aug 1906
Mohant Gobind Ramanuja Das Vs Lakhun Parida and Others
Calcutta High Court · (1906) 08 CAL CK 0009
High Courts29 Aug 1906
Giridhari Lal Ray Vs Dhirendra Kristo Mukerjee
Calcutta High Court · (1907) ILR (Cal) 427