High Courts07 Dec 1906Dismissed
Peary Lal Sinha and others Vs Chandi Charan Sinha
Calcutta High Court · (1906) 12 CAL CK 0014
COURT ARCHIVE
Calcutta High Court judgments, 1906
259 judgments · page 2 of 13
High Courts06 Dec 1906Dismissed
Mr. Sarwarjan Vs Fakhraddin Mahomed Choddry and others
Calcutta High Court · (1906) 12 CAL CK 0029
High Courts06 Dec 1906
Makhan Lal Roy and another Vs Babada Kanta Roy
Calcutta High Court · (1906) 12 CAL CK 0001
High Courts05 Dec 1906
Kangali Dab Bairagi Vs Muti Lal Bagdi and others
Calcutta High Court · (1906) 12 CAL CK 0026
High Courts05 Dec 1906
Alep Pramanik and Others Vs The King-Emperor
Calcutta High Court · (1906) 12 CAL CK 0019
High Courts03 Dec 1906
Berckefeld Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 73
Criminal Procedure Code, 1898 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 268, 290
High Courts30 Nov 1906Dismissed
Mehari Bibi Vs Yakub Ali and Others
Calcutta High Court · (1906) 11 CAL CK 0005
High Courts29 Nov 1906
Moharajadhiraj Bejoy Chand Mohatab Bahadur Vs S.C. Mookerjee, Receiver of the Jonai jolut Estate
Calcutta High Court · (1906) 11 CAL CK 0011
High Courts28 Nov 1906
Shamul Dhone Dutt Vs Corporation of Calcutta
Calcutta High Court · (1907) ILR (Cal) 30
Calcutta Municipal Act, 1923 — Section 406, 574, 645
High Courts28 Nov 1906
Kumudini Mazumdar Vs Rasik Lal Mazumdar and Others
Calcutta High Court · (1906) 11 CAL CK 0004
High Courts21 Nov 1906
Mussammat Kundan Bibi Vs Sree Narayan
Calcutta High Court · (1906) 11 CAL CK 0017
High Courts15 Nov 1906
Srimati Nissa Bibi Vs Radha Kishore Manikya
Calcutta High Court · (1906) 11 CAL CK 0016
High Courts15 Nov 1906Dismissed
Baistab Charan Chowdhury Vs Akhil Chandra Chowdhury and others
Calcutta High Court · (1906) 11 CAL CK 0003
High Courts14 Nov 1906
Kanai Lal Jalan and another Vs The Corporation of Calcutta
Calcutta High Court · (1906) 11 CAL CK 0015
High Courts14 Nov 1906Dismissed
Sarthakram Maiti Vs Nundo Ram Maiti
Calcutta High Court · (1906) 11 CAL CK 0014
High Courts14 Nov 1906Dismissed
Gouri Saran Mahto and Another Vs Moulvi Mahomed Latif and Others
Calcutta High Court · (1906) 11 CAL CK 0013