High Courts14 Jun 1906
Jagatdhar Narain Prasad and Gopi Lal Vs A.M. Brown
Calcutta High Court · (1906) ILR (Cal) 1133
COURT ARCHIVE
Calcutta High Court judgments, 1906
259 judgments · page 7 of 13
High Courts13 Jun 1906Dismissed
Ramgulam Singh and others Vs Bishnu Pargash Narain Singh
Calcutta High Court · (1906) 06 CAL CK 0012
High Courts12 Jun 1906
Sital Chandra Moitra and Moti Sheikh, Vs The Emperor
Calcutta High Court · (1906) 06 CAL CK 0020
High Courts11 Jun 1906
Mariamnissa Bibi Vs Joynab Bibi
Calcutta High Court · (1906) ILR (Cal) 1101
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts11 Jun 1906
Sukkan Teli Vs Bipad Teli and Another
Calcutta High Court · (1907) ILR (Cal) 48
High Courts08 Jun 1906
Bidhu Ranjan Mazumdar and others Vs Ramesh Chandra Raj
Calcutta High Court · (1906) 06 CAL CK 0002
High Courts08 Jun 1906
Mohim Chandra Ray and Others Vs Srimati Kalitara Debya and Another, Principal and proformd
Calcutta High Court · (1906) 06 CAL CK 0001
High Courts07 Jun 1906
Durgagati Debi Vs Saurabini Debi
Calcutta High Court · (1906) ILR (Cal) 1001
Probate and Administration Act, 1881 — Section 50
High Courts07 Jun 1906Dismissed
Brij Kumar Roy Vs Dhanukdhari Raut and Others
Calcutta High Court · (1906) 06 CAL CK 0003
High Courts06 Jun 1906
Thakurmani Singh Vs Dai Rani Koeri
Calcutta High Court · (1906) ILR (Cal) 1079
High Courts05 Jun 1906Dismissed
Basaratulla Mundle Vs Kasirunnessa Bibi and others
Calcutta High Court · (1906) 06 CAL CK 0023
High Courts05 Jun 1906
Ganges Manufacturing Company, Limited Vs Indra Chand and Another
Calcutta High Court · (1906) ILR (Cal) 1169
Arbitration Act, 1940 — Section 20, 28, 4
High Courts05 Jun 1906Dismissed
Miajan Patari and Others Vs Abdul Jubbar and Others
Calcutta High Court · (1906) 06 CAL CK 0006
High Courts30 May 1906
Dadan Gazi Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 1023
Criminal Procedure Code, 1898 (CrPC) — Section 161, 162, 172
High Courts30 May 1906Allowed
Abdul Ali Vs Raj Chandra Das and Others
Calcutta High Court · (1906) 05 CAL CK 0004
High Courts30 May 1906Dismissed
Tarip Dafadar and Another Vs Khotejannessa Bibi and Others
Calcutta High Court · (1906) 05 CAL CK 0003
High Courts29 May 1906
Monmotho Nath Das Vs Harish Chandra Das
Calcutta High Court · (1906) ILR (Cal) 905
Civil Procedure Code, 1908 (CPC) — Section 30