High Courts22 Feb 1906Dismissed
Rajnarain Mitra Vs Anant Tarai and Others
Calcutta High Court · (1906) 02 CAL CK 0029
COURT ARCHIVE
Calcutta High Court judgments, 1906
259 judgments · page 12 of 13
High Courts22 Feb 1906
Alimuddin Vs Ishan Chandra Dey
Calcutta High Court · (1906) ILR (Cal) 693
Estates Partition Act, 1897 — Section 116
High Courts21 Feb 1906
Madar Mondal Vs Mahima Chandra Mazumdar
Calcutta High Court · (1906) ILR (Cal) 531
Bengal Tenancy Act, 1885 — Section 87
High Courts21 Feb 1906
Juggernath Augurwallah Vs E.A. Smith and Co. and Another
Calcutta High Court · (1906) ILR (Cal) 547
Contract Act, 1872 — Section 178, 38
High Courts21 Feb 1906
Thakur Pershad Singh and Others Vs The Emperor
Calcutta High Court · (1906) 02 CAL CK 0011
High Courts20 Feb 1906
Moharuddi Malita and others Vs Jadu Nath Mandul and others
Calcutta High Court · (1906) 02 CAL CK 0030
High Courts19 Feb 1906
Ram Chandra Panda Vs Ram Krishna Mahapatra
Calcutta High Court · (1906) ILR (Cal) 507
High Courts19 Feb 1906
Munshi Bajrangi Sahai Vs Udit Narain Singh and Others
Calcutta High Court · (1906) 02 CAL CK 0007
High Courts17 Feb 1906
Shama Charan Nandi Vs Abhiram Goswami
Calcutta High Court · (1906) ILR (Cal) 511
Civil Procedure Code, 1908 (CPC) — Section 53Evidence Act, 1872 — Section 90Limitation Act, 1963 — Article 114
High Courts16 Feb 1906
Abdul Rasheed and Another Vs Jogesh Chandra Roy
Calcutta High Court · (1906) 02 CAL CK 0031
High Courts16 Feb 1906
Chairman of the Purnea Municipality Vs Siva Sankar Ram
Calcutta High Court · (1906) ILR (Cal) 899
High Courts14 Feb 1906
Ramesh Chandra Dhar Vs Karunamoyi Dutt
Calcutta High Court · (1906) ILR (Cal) 498
High Courts14 Feb 1906
Bibee Kulsum and Others Vs Umatul Mehdi
Calcutta High Court · (1906) 02 CAL CK 0003
High Courts13 Feb 1906Dismissed
Lala Bhugwat Sahay and others Vs Rat Pashupati Nath Bose and others
Calcutta High Court · (1906) 02 CAL CK 0028
High Courts13 Feb 1906
Rash Behary Shaha Vs Nrittya Gopal Nundy
Calcutta High Court · (1906) ILR (Cal) 477
Contract Act, 1872 — Section 39
High Courts12 Feb 1906Dismissed
Umesh Chandra Roy and Another Vs Gour Lal Chaudhury and Others
Calcutta High Court · (1906) 02 CAL CK 0004
High Courts10 Feb 1906
Ambika Churn Chakravarti Vs Dya Gazi and others
Calcutta High Court · (1906) 02 CAL CK 0010
High Courts09 Feb 1906
Dwarka Nath Saha Vs Ledu Sikdar
Calcutta High Court · (1906) ILR (Cal) 502
Registration Act, 1877 — Section 17, 3