High Courts21 Feb 1941
Monmatha Koley and Others Vs Emperor
Calcutta High Court · (1941) 02 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments, 1941
316 judgments · page 14 of 16
High Courts20 Feb 1941
New Standard Bank Ltd. Vs Munsur Ali Kazi
Calcutta High Court · AIR 1941 Cal 442
Reserve Bank of India Act, 1934 — Section 34(2)
High Courts20 Feb 1941
Sm. Shamangini Roy Chowdhurani Vs Sm. Mahalakshmi Rakshit
Calcutta High Court · AIR 1942 Cal 44
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts20 Feb 1941
Ajit Kumar Das Vs Anukul Chandra Basu
Calcutta High Court · AIR 1941 Cal 718
West Bengal Non-Agricultural Tenancy Act, 1949 — Section 2
High Courts19 Feb 1941
MANGNIRAM BANGOR and CO., Vs RE.
Calcutta High Court · (1941) 9 ITR 573
Income Tax Act, 1922 — Section 10(2)(ix)
High Courts19 Feb 1941
In Re: Magniram Bangor and Co.
Calcutta High Court · AIR 1942 Cal 297
Income Tax Act, 1922 — Section 10(2)(ix)
High Courts19 Feb 1941
Corporation of Calcutta Vs Samarendrajit Shaw
Calcutta High Court · AIR 1941 Cal 719
Calcutta Municipalities Act, 1951 — Section 135Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts19 Feb 1941
Jogendra Krishna Banerji and Others Vs Sm. Subasini Dassi and Others
Calcutta High Court · AIR 1941 Cal 541
Evidence Act, 1872 — Section 32(2)Limitation Act, 1963 — Section 18
High Courts18 Feb 1941
In Re: Hon''ble Nawab K. Habibulla Bahadur of Dacca
Calcutta High Court · AIR 1941 Cal 598
Income Tax Act, 1961 — Section 23(1)
High Courts18 Feb 1941
K. HABIBULLA Vs RE.
Calcutta High Court · (1941) 9 ITR 292
Income Tax Act, 1961 — Section 23(1)
High Courts14 Feb 1941
Janakinath Guha Ray Vs Korban Ali (on his Death, Bazler Rahaman and Others) and Others
Calcutta High Court · AIR 1942 Cal 85
High Courts14 Feb 1941
SUSIL C SEN Vs RE.
Calcutta High Court · (1941) 9 ITR 261
Income Tax Act, 1961 — Section 4(1)
High Courts14 Feb 1941
Prasanna Kumar Datta and Others Vs Krishna Kishore Swami and Others
Calcutta High Court · (1941) 02 CAL CK 0006
High Courts13 Feb 1941
ROYAL INSURANCE CO., LTD., Vs RE.
Calcutta High Court · (1941) 9 ITR 589
Life Assurance Companies Act, 1912 — Section 8
High Courts13 Feb 1941
In Re: Royal Insurance Co. Ltd.
Calcutta High Court · AIR 1942 Cal 170
Life Assurance Companies Act, 1912 — Section 8
High Courts12 Feb 1941Allowed
Saden (Ali) Shikdar and Another Vs Dillp Kumar Roy Chowdhury and Others
Calcutta High Court · (1941) 02 CAL CK 0003
High Courts11 Feb 1941
In Re: Mirja Md. Masrur Ali Khan
Calcutta High Court · AIR 1942 Cal 150
Presidency Towns Insolvency Act, 1909 — Section 17
High Courts11 Feb 1941
Sailendra Nath Bhattacherjee Vs Amarendra Nath Mukherjee and Others
Calcutta High Court · AIR 1941 Cal 484
Bengal Money Lenders Act, 1940 — Section 30