High Courts01 Apr 1941
Hemanta Kumar Banerjee and Others Vs Satish Chandra Banerjee and Others
Calcutta High Court · AIR 1941 Cal 635
Land Acquisition Act, 1894 — Section 18
COURT ARCHIVE
Calcutta High Court judgments, 1941
316 judgments · page 12 of 16
High Courts01 Apr 1941
Gopal Chandra Chanda Vs Dwarika Nath Bepari and Others
Calcutta High Court · AIR 1941 Cal 446
Bengal Tenancy Act, 1885 — Section 29
High Courts01 Apr 1941
Firm Ballavdas Iswardas and Another Vs Sanitary Inspector, Howrah Municipality, Complainant
Calcutta High Court · (1941) 04 CAL CK 0004
High Courts31 Mar 1941
Meghraj Golab Chand, Firm Vs Chandra Kamal Bhuiyan
Calcutta High Court · AIR 1941 Cal 493
Civil Procedure Code, 1908 (CPC) — Section 37(b)
High Courts28 Mar 1941
Accowrie Mukherjee Vs Sailendra Mohan Dey and Another
Calcutta High Court · AIR 1941 Cal 495
Bengal Money Lenders Act, 1940 — Section 31
High Courts26 Mar 1941
Manik Gazi Vs Emperor
Calcutta High Court · AIR 1942 Cal 36
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts26 Mar 1941
Jahur Mia and Others Vs Abdul Gaffur Mia
Calcutta High Court · AIR 1941 Cal 452
Bengal Wakf Act, 1934 — Section 70(1)General Clauses Act, 1897 — Section 6West Bengal Non-Agricultural Tenancy (Temporary Provisions) Act, 1940 — Section 3
High Courts25 Mar 1941
Kissinlal Kankaria Vs Purshottamdas Halwasiya and Another
Calcutta High Court · AIR 1942 Cal 143
Civil Procedure Code, 1908 (CPC) — Section 132(1)
High Courts24 Mar 1941
Gopal Vakta and Another Vs Gopal Munshi and Others
Calcutta High Court · AIR 1941 Cal 432
Bengal Tenancy Act, 1885 — Section 86A
High Courts21 Mar 1941Dismissed
Narendra Kishore Roy Vs Sm. Purnasashi Chaudhurani and Others
Calcutta High Court · (1941) 03 CAL CK 0027
High Courts20 Mar 1941Dismissed
Hrishikesh Banerjee Vs Jitendra Nath Roy and Others
Calcutta High Court · (1941) 03 CAL CK 0001
High Courts19 Mar 1941
Manik Chandra Sadhu Khan and Others Vs Gour Krishna Pramanik
Calcutta High Court · AIR 1941 Cal 536
Registration Act, 1908 — Section 17(1)(b)
High Courts19 Mar 1941
Syedali and Others Vs Emperor
Calcutta High Court · AIR 1941 Cal 608
Penal Code, 1860 (IPC) — Section 34, 363, 366
High Courts19 Mar 1941
Tara Mia Vs Emperor
Calcutta High Court · AIR 1941 Cal 479
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 380
High Courts19 Mar 1941
Sree Sree Iswar Lakshi Durga Har Tatneswar and Others Vs Surendra Nath Sarkar and Others
Calcutta High Court · (1941) 03 CAL CK 0002
High Courts14 Mar 1941
Upendra Chandra Poddar and Others Vs Emperor
Calcutta High Court · AIR 1941 Cal 456
Penal Code, 1860 (IPC) — Section 109, 201, 302, 302
High Courts14 Mar 1941
Kaiser Khan and Others Vs Khaja Abdul Ghani and Others
Calcutta High Court · AIR 1942 Cal 138
High Courts12 Mar 1941
Nirmal Chandra Banerjee and Another Vs Jyoti Prosad Bandopadhya and Others
Calcutta High Court · AIR 1941 Cal 562
High Courts12 Mar 1941
Deokinandan Dalmia Vs Basantlal Ghanshyamdas
Calcutta High Court · AIR 1941 Cal 527
Arbitration Act, 1940 — Section 32