High Courts30 Apr 1941
Kumar Jogendra Narain Singh and Others Vs Sourendra Narain Sinha and Others
Calcutta High Court · AIR 1941 Cal 431
Bengal Money Lenders Act, 1940 — Section 36, 36(1), 36(6)(b)
COURT ARCHIVE
Calcutta High Court judgments, 1941
316 judgments · page 11 of 16
High Courts30 Apr 1941
Nabendra Nath Basak Vs Shasabindoo Nath Basak and Others
Calcutta High Court · AIR 1941 Cal 595
Contract Act, 1872 — Section 45
High Courts30 Apr 1941
Arun Kumar Sinha and Others Vs Durga Charan Basu and Others
Calcutta High Court · AIR 1941 Cal 606
Transfer of Property Act, 1882 — Section 106
High Courts29 Apr 1941
Anil Ch. Mitra Vs Indian Economic Insurance Co. Ltd.
Calcutta High Court · AIR 1941 Cal 579
General Clauses Act, 1897 — Section 3(34)
High Courts29 Apr 1941
Balchand Purohit Vs Sir Bejoy Chand Mahtab Maharajadhiraj Bahadur of Burdwan and Another
Calcutta High Court · AIR 1941 Cal 661
High Courts25 Apr 1941
Bidhuranjan Sarkar Vs Soleman Pramanik and Others
Calcutta High Court · AIR 1941 Cal 613
Bengal Tenancy Act, 1885 — Section 167
High Courts25 Apr 1941Dismissed
Niroda Sundari Debya Vs Kshitish Chandra Bhowmik
Calcutta High Court · (1941) 04 CAL CK 0006
High Courts24 Apr 1941
F.L. Harcourt and Another Vs Clarke Rowlins Ker and Co. and Others
Calcutta High Court · AIR 1941 Cal 662
High Courts23 Apr 1941
Srijib Nyayatirtha, Secretary and Others Vs Sreemant Dandy Swami Jagannath Ashram, Mohunt Moharaj and Others
Calcutta High Court · AIR 1941 Cal 618
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts23 Apr 1941
F.L. Harcourt and Another Vs Clarke Rawlins Ker and Co. and Others
Calcutta High Court · AIR 1941 Cal 679
High Courts23 Apr 1941
Apseruddin Howladar and Others Vs Abual Kasem and Others
Calcutta High Court · AIR 1941 Cal 604
Land Revenue Sales Act, 1859 — Section 37
High Courts22 Apr 1941
Atar Mian Patwari Vs Indra Kumar De and Others
Calcutta High Court · AIR 1941 Cal 556
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Apr 1941
N.N. Bose Vs Manager, Kedar Nath Jute Manufacturing Co. Ltd.
Calcutta High Court · AIR 1941 Cal 550
Calcutta Municipal Act, 1923 — Section 300
High Courts21 Apr 1941Dismissed
(Raja) Kamalaranjan Roy Vs Bholanath Roy Chaudhuri and Others
Calcutta High Court · (1941) 04 CAL CK 0002
High Courts08 Apr 1941
Chairman, District Board Vs Jagatpat Singh Dugar, Principal and Others
Calcutta High Court · AIR 1941 Cal 676
Bengal Tenancy Act, 1885 — Section 106
High Courts04 Apr 1941
Suresh Chandra Mukherjee Vs Lal Mohun Chatterjee and Another
Calcutta High Court · AIR 1942 Cal 121
Bengal Money Lenders Act, 1940 — Section 2(22)
High Courts03 Apr 1941Dismissed
Probodh Lal Mukherjee Vs Rai Sahib Chandanmull karnani and Others
Calcutta High Court · (1941) 04 CAL CK 0012
High Courts03 Apr 1941
Kashi Nath Panday Vs Emperor
Calcutta High Court · AIR 1942 Cal 214
Penal Code, 1860 (IPC) — Section 376
High Courts02 Apr 1941
Abdul Latif Vs Emperor
Calcutta High Court · AIR 1941 Cal 533
Evidence Act, 1872 — Section 145