High Courts16 May 1941
Official Trustee of Bengal, Receiver to estate of Rai Ishan Chandra Mitra Bahadur Vs Bijoy Chand Mahatab, Maharajadhiraj of Burdwan and Others
Calcutta High Court · AIR 1942 Cal 222
Limitation Act, 1963 — Article 115
COURT ARCHIVE
Calcutta High Court judgments, 1941
316 judgments · page 10 of 16
High Courts16 May 1941
Rajjab Ali Khan and Others Vs Bhupatish Chandra Roy Chudhury and Others
Calcutta High Court · AIR 1942 Cal 61
Bengal Tenancy Act, 1885 — Section 148A, 158(2)
High Courts16 May 1941
Nakul Chandra Baiti Vs Sasadhar Saha
Calcutta High Court · (1941) 05 CAL CK 0018
High Courts15 May 1941
Hugh Francis Bellgard and Another Vs Emperor
Calcutta High Court · AIR 1941 Cal 707
Penal Code, 1860 (IPC) — Section 109, 420, 477A
High Courts15 May 1941
Saradindu Sekhar Bannerjee Vs Lalit Mohan Mazumdar and Another
Calcutta High Court · AIR 1941 Cal 538
High Courts14 May 1941
Sukumar Deb Roy and Another Vs Parbati Bala and Others
Calcutta High Court · AIR 1941 Cal 663
Succession Act, 1925 — Section 385
High Courts14 May 1941
Atul Chandra Bhandary Vs Corporation of Calcutta
Calcutta High Court · AIR 1942 Cal 142a
High Courts14 May 1941
Radha Govinda Kar, decd. Haridas Chatterjee Vs Nalini Mohan Kar and Others
Calcutta High Court · (1941) 05 CAL CK 0001
High Courts07 May 1941
Tapendra Chunder Goopta Vs Jogendra Chunder Goopta and Others
Calcutta High Court · AIR 1942 Cal 76
Partnership Act, 1932 — Section 58
High Courts07 May 1941
Hemanta Kumari Debi and Others Vs Midnapore Zemindary Co. Ltd.
Calcutta High Court · AIR 1942 Cal 233
Bengal Tenancy Act, 1885 — Section 52(3)
High Courts07 May 1941
Emperor Vs Md. Ebrahim and Others
Calcutta High Court · AIR 1942 Cal 219
Penal Code, 1860 (IPC) — Section 147, 333
High Courts06 May 1941
Hafizur Rahman Howladar Vs Md. Amjad Ali Taluqdar of Tarikata
Calcutta High Court · AIR 1942 Cal 280
Bengal Tenancy Act, 1885 — Section 26F
High Courts05 May 1941
Amjad Talukdar Vs Rohini Kanta Bhattacharjya and Others
Calcutta High Court · AIR 1942 Cal 68
Bengal Tenancy Act, 1885 — Section 26F
High Courts05 May 1941
Pran Krishna Mukherjee Vs Jnananda (Jnanananda) Roy
Calcutta High Court · AIR 1942 Cal 47
High Courts02 May 1941
Shekendarali Meah Vs Abdul Gafur Choudhury and Others
Calcutta High Court · AIR 1942 Cal 306
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 48
High Courts02 May 1941
Jogesh Chandra Ghose and Others Vs Sree Sree Dhakeswari Mata Bigraha and Others
Calcutta High Court · AIR 1942 Cal 26
High Courts02 May 1941
Dhajadhari Ghosh Vs Union Board of Kendragoria
Calcutta High Court · AIR 1942 Cal 151
Limitation Act, 1963 — Article 146A
High Courts01 May 1941
New Standard Bank Ltd., by B.K. Dutta, Managing Director Vs Probodh Chandra Chakravarty
Calcutta High Court · AIR 1942 Cal 87
Companies Act, 1956 — Section 158
High Courts01 May 1941
Sm. Rajkumari Prafullanalini Dassi and Another Vs Mohini Mohan Dutt and Others
Calcutta High Court · AIR 1942 Cal 451
High Courts01 May 1941
Upendra Nath Rai Chowdhuri Vs Province of Bengal
Calcutta High Court · (1941) 05 CAL CK 0004