CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Calcutta High Court/1941

COURT ARCHIVE

Calcutta High Court judgments, 1941

316 judgments · page 9 of 16

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
  • 1871
  • 1870
  • 1869
  • 1868
  • 1867
  • 1866
  • 1865
  • 1864
  • 1863
High Courts04 Jun 1941

S. Pakrashi and Another Vs Emperor

Calcutta High Court · AIR 1941 Cal 713

Penal Code, 1860 (IPC) — Section 114, 409
Read judgment
High Courts04 Jun 1941

Priya Nath Roy Vs Sridhar Chandra Roy and Others

Calcutta High Court · AIR 1942 Cal 60

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21
Read judgment
High Courts04 Jun 1941

Bhutnath Addy Vs Khagendra Nath Banerjee

Calcutta High Court · (1941) 06 CAL CK 0006

Read judgment
High Courts30 May 1941

Sudhindra Chandra Singha Sarma and Others Vs Jadav Marak and Another

Calcutta High Court · AIR 1941 Cal 717

Bengal Tenancy Act, 1885 — Section 116, 3(17)
Read judgment
High Courts28 May 1941

Biraja Mohan Bhattacharjee Vs Abaninath Pandit

Calcutta High Court · AIR 1942 Cal 227

Civil Procedure Code, 1908 (CPC) — Section 47
Read judgment
High Courts28 May 1941

Naraindas Bhaduri Vs Satyanarain Bhaduri and Others

Calcutta High Court · AIR 1942 Cal 300

Read judgment
High Courts28 May 1941

Hafiz Mohammad Fateh Nasib Vs Sir Swarup Chand Hukum Chand, Firm and Another

Calcutta High Court · AIR 1942 Cal 1

Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Article 144
Read judgment
High Courts27 May 1941

Sm. Indumati Debi Vs Tulsi Thahurani and Others

Calcutta High Court · AIR 1942 Cal 53

Land Acquisition Act, 1894 — Section 30, 31(2)
Read judgment
High Courts27 May 1941

Promode Nath Sinha Roy and Others Vs Sm. Raseshwari Dassi and Another

Calcutta High Court · AIR 1941 Cal 530

Bengal Money Lenders Act, 1940 — Section 36, 36(6)(a)(i)Civil Procedure Code, 1908 (CPC) — Section 47
Read judgment
High Courts26 May 1941

S.N. Mukherjee Vs Sir G. Russel and Another

Calcutta High Court · AIR 1942 Cal 51

Specific Relief Act, 1877 — Section 45
Read judgment
High Courts22 May 1941Dismissed

Baldeo Singh and Others Vs Upendra Chandra Choudhury and Others

Calcutta High Court · (1941) 05 CAL CK 0032

Read judgment
High Courts22 May 1941

Malati Dutt Vs Surendra Nath Dutt and Another

Calcutta High Court · AIR 1942 Cal 32

Divorce Act, 1869 — Section 8
Read judgment
High Courts22 May 1941

Sakkal Sardar Vs Issurdas Thirani and Others

Calcutta High Court · AIR 1942 Cal 230

Civil Procedure Code, 1908 (CPC) — Section 47
Read judgment
High Courts21 May 1941

Manmatha Nath Mukherjee Vs Ananga Kumar Mukherjee and Others

Calcutta High Court · AIR 1941 Cal 702

Read judgment
High Courts21 May 1941

Bata Shoe Company, Ltd. Vs The Corporation of Calcutta

Calcutta High Court · (1941) 05 CAL CK 0002

Read judgment
High Courts20 May 1941

Syed Abbas Ali Vs Nawab Abid Jahan

Calcutta High Court · AIR 1942 Cal 66a

Evidence Act, 1872 — Section 114
Read judgment
High Courts20 May 1941

Nawab Syed Mahammad Hashim Ali Khan and Another Vs Iffat Ara Hamidi Begum and Others

Calcutta High Court · AIR 1942 Cal 180

Mussalman Wakf Validating Act, 1913 — Section 3
Read judgment
High Courts20 May 1941

Debjani Biswas Vs Rasik Lal Biswas

Calcutta High Court · AIR 1941 Cal 558

Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(3)
Read judgment
High Courts19 May 1941

Fanindra Nath Dutta and Others Vs Satya Charan De and Others

Calcutta High Court · AIR 1941 Cal 632

Read judgment
High Courts19 May 1941

Romesh Chandra Bhaduri Vs Jnanada Prosanna Bhaduri and Others

Calcutta High Court · AIR 1942 Cal 39

Bengal Money Lenders Act, 1940 — Section 36
Read judgment
Previous1…7891011…16Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions