High Courts10 Jul 1941
Mohini Ranjan Bhattacharjya Vs Surendra Chandra Ghosal and Another
Calcutta High Court · AIR 1942 Cal 149
Bengal Money Lenders Act, 1940 — Section 36
COURT ARCHIVE
Calcutta High Court judgments, 1941
316 judgments · page 7 of 16
High Courts10 Jul 1941
Tarapada Banerjee and Others Vs Ajimaddin Mallik
Calcutta High Court · AIR 1941 Cal 699
Bengal Money Lenders Act, 1940 — Section 36
High Courts10 Jul 1941
Nagendra Chandra Lahiri and Others Vs Moulvi Muhammad Abdus Sobhan Saheb and Others
Calcutta High Court · AIR 1942 Cal 142
Bengal Tenancy Act, 1885 — Section 88
High Courts09 Jul 1941Allowed
Fateh Ali Vs The King Emperor
Calcutta High Court · (1941) 07 CAL CK 0003
High Courts08 Jul 1941
Manager, Nator Raj Ward''s Estate Vs On death of Saber Sardar his heirs and legal representatives Geda Bewa and Another
Calcutta High Court · AIR 1941 Cal 658
Bengal Agricultural Debtors Act, 1936 — Section 34Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts08 Jul 1941
The Official Trustee of Bengal Vs Taj Mahammad and Others
Calcutta High Court · (1941) 07 CAL CK 0005
High Courts07 Jul 1941Allowed
Gokulpati Dutta Vs Pashupati Nath Dutta and others
Calcutta High Court · (1941) 07 CAL CK 0025
High Courts04 Jul 1941
Messrs Kanailal Kripasankar Dikshit Vs The Governor-General in Council and Others
Calcutta High Court · (1941) 07 CAL CK 0019
High Courts03 Jul 1941
Rai Saheb Kumudnath Das, on Death his Legal Representatives, Provabati Debi and Others Vs Protap Chandra Mazumdar and Others
Calcutta High Court · AIR 1942 Cal 145
West Bengal Non-Agricultural Tenancy (Temporary Provisions) Act, 1940 — Section 3
High Courts02 Jul 1941
Abdul Awal Hasan Ali Munshi Vs Uday Chandra Das Ram Chandra Das and Others
Calcutta High Court · AIR 1942 Cal 167
Bengal Patni Taluks Regulation, 1819 — Section 14A
High Courts30 Jun 1941
BRITISH AMERICAN TOBACCO CO Vs INLAND REVENUE COMMISSIONERS F A CLARK AND SON LTD v. SAME.
Calcutta High Court · (1942) 10 ITR 67
Finance Act, 1937 — Section 19(1)
High Courts27 Jun 1941
Sm. Ashalata Bose Vs Manindra Nath Bose and Another
Calcutta High Court · AIR 1942 Cal 275
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts27 Jun 1941
Jnan Chandra Mukherjee Vs Manoranjan Mitra and Others
Calcutta High Court · AIR 1942 Cal 251
Limitation Act, 1963 — Section 20
High Courts26 Jun 1941
Budhkaran Chaukhani and others Vs Thakur Prosad Shah and another
Calcutta High Court · (1941) 06 CAL CK 0019
High Courts25 Jun 1941
Sarat Chandra Narayan Chaudhury and Another Vs Fezuram Nath and Others
Calcutta High Court · (1941) 06 CAL CK 0031
High Courts25 Jun 1941
Rai Manmatha Nath Bose and Others Vs Sm. Renula Bose and Others
Calcutta High Court · AIR 1941 Cal 681
Bengal Money Lenders Act, 1940 — Section 36(5)
High Courts25 Jun 1941
Hari Charan Bose Vs Bhabani Charan Chakravartty
Calcutta High Court · (1941) 06 CAL CK 0021
High Courts24 Jun 1941Dismissed
Nilmadhab Nandi and Others Vs Srimati Nirada Sundari Dasi
Calcutta High Court · (1941) 06 CAL CK 0002
High Courts23 Jun 1941Dismissed
Hari Bhusan De Vs The Municipal Commissioners of Kamarhati
Calcutta High Court · (1941) 06 CAL CK 0033
High Courts23 Jun 1941
Girija Prasanna Deb Gupta Vs N.M. Khan and Others
Calcutta High Court · AIR 1942 Cal 257
Penal Code, 1860 (IPC) — Section 406