High Courts12 Aug 1941
Nabakumar Singh Dhudhuria and Another Vs Maharaja Jogindra Nath Roy
Calcutta High Court · AIR 1942 Cal 324
Bengal Money Lenders Act, 1940 — Section 22(2), 36Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Calcutta High Court judgments, 1941
316 judgments · page 5 of 16
High Courts12 Aug 1941
In Re: Tilak Chand Koyal
Calcutta High Court · AIR 1942 Cal 342a
Presidency Towns Insolvency Act, 1909 — Section 55
High Courts11 Aug 1941
Raj Mohan Saha Vs Jogendra Nath Sarkar and Others
Calcutta High Court · AIR 1942 Cal 353
Bengal Tenancy Act, 1885 — Section 48D, 48D(ii), 75A
High Courts11 Aug 1941
Probodh Chandra Haldar and Another Vs Bani Charan Kundu and Others
Calcutta High Court · (1941) 08 CAL CK 0031
High Courts11 Aug 1941
Umakanta Bhattacherjee Vs Bedbati Debi and Another
Calcutta High Court · AIR 1942 Cal 265
High Courts11 Aug 1941
Radha Charan Saha Vs Sree Sree Iswar Joykali Bigraha represented by Shebaits Mukunda Kumar Choudhury and Others
Calcutta High Court · AIR 1942 Cal 295
High Courts11 Aug 1941Dismissed
Surendra Nath Roy and Another Vs Hrishikesh Saha
Calcutta High Court · (1941) 08 CAL CK 0018
High Courts11 Aug 1941
Bibi Sakina Khatoon Vs Kshirode Chandra Manna and Others
Calcutta High Court · AIR 1942 Cal 173
High Courts11 Aug 1941
Masrab Khan Vs Debnath Mali alias Abhu Mali and Others
Calcutta High Court · AIR 1942 Cal 321
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13(2)Civil Procedure Code, 1908 (CPC) — Section 150, 37(b), 47
High Courts08 Aug 1941
Raj Kumari Prafulla Nalini Dassi and Another Vs Nrishingha Kumari Dasi and Others
Calcutta High Court · AIR 1942 Cal 255
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts08 Aug 1941
Probodh Mohan Goswami Vs Lalit Mohan Dey
Calcutta High Court · AIR 1942 Cal 65
Bengal Money Lenders Act, 1940 — Section 36
High Courts07 Aug 1941
Kedar Nath Sen Vs Amulya Ratan Sanyal
Calcutta High Court · AIR 1942 Cal 79
Penal Code, 1860 (IPC) — Section 200
High Courts06 Aug 1941
Satya Narayan Banerjee and Another Vs Radha Nath Das and Others
Calcutta High Court · AIR 1942 Cal 69
Bengal Money Lenders Act, 1940 — Section 36
High Courts06 Aug 1941
Haji Mahammad Nabi Shirazi and Others Vs Province of Bengal and Others
Calcutta High Court · AIR 1942 Cal 343
Bengal Wakf Act, 1934 — Section 73, 73(2)Civil Procedure Code, 1908 (CPC) — Section 80, 92
High Courts05 Aug 1941
Foolcomari Dasi Vs Debendra Nath Seal
Calcutta High Court · AIR 1942 Cal 474
Transfer of Property Act, 1882 — Section 39, 89
High Courts04 Aug 1941
Nazar Mohammad Khan and Another Vs J.O. Browne
Calcutta High Court · AIR 1942 Cal 292
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Aug 1941
Natabar Sasmal and Others Vs Krishna Chandra Bera and Others
Calcutta High Court · AIR 1942 Cal 261
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts01 Aug 1941
Taran Roy Bain and Others Vs Shyam Mondal and Others
Calcutta High Court · AIR 1942 Cal 226
High Courts31 Jul 1941
Rai Manmatha Nath Boss and Others Vs Sm. Renula Boss and Others
Calcutta High Court · (1941) 07 CAL CK 0031