High Courts23 Jun 1941Dismissed
In Re : Light of Asia Insurance Co., Ltd.
Calcutta High Court · (1941) 06 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments, 1941
316 judgments · page 8 of 16
High Courts20 Jun 1941
Satish Chandra Nag Vs Silchar Co-operative Town Bank Ltd.
Calcutta High Court · AIR 1942 Cal 290
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts20 Jun 1941
TATEM STEAM NAVIGATION CO Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1942) 10 ITR 85
High Courts19 Jun 1941
Kashi Nath Sarkar and Others Vs Sonaulla Sheikh
Calcutta High Court · AIR 1942 Cal 232
Bengal Tenancy Act, 1885 — Section 66
High Courts18 Jun 1941
Geo Miller and Co. Ltd. Vs Pabna Motor Service
Calcutta High Court · AIR 1941 Cal 706
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts18 Jun 1941
Anath Nath Sarkar Vs Rajendra Nath Bhattacharjee
Calcutta High Court · AIR 1942 Cal 120
Bengal Money Lenders Act, 1940 — Section 36
High Courts18 Jun 1941
Krishna K. Mukherjee Vs Haripada Bhattacharjee
Calcutta High Court · AIR 1942 Cal 83
Arbitration Act, 1940 — Section 19
High Courts18 Jun 1941
Sukdev Jee Sankar Jee Madhab Prosad Jee Vs Ramkrishna Keshab Chandra Laha
Calcutta High Court · AIR 1941 Cal 537
Bengal Money Lenders Act, 1940 — Section 36(1)Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 13
High Courts17 Jun 1941
Saradindu Mukherjee Vs Jahar Lall Agarwalla
Calcutta High Court · AIR 1942 Cal 153
Transfer of Property Act, 1882 — Section 67
High Courts17 Jun 1941
Kashimbazar Raj Wards Estate Vs The Joyramdanga Coal Concern Ltd.
Calcutta High Court · (1941) 06 CAL CK 0020
High Courts17 Jun 1941
Ram Charit Bhakat and Others Vs Tetari Kumari Kuor of Nithpur
Calcutta High Court · AIR 1942 Cal 136
Bengal Tenancy Act, 1885 — Section 3
High Courts17 Jun 1941
Sris Chandra Nandy of Kasimbazar Vs Joyramdanga Coal Concern Ltd.
Calcutta High Court · AIR 1942 Cal 40
Court Fees Act, 1870 — Section 17, 5
High Courts16 Jun 1941
Tarit Bhusan Rai and Another Vs Sri Sri Iswar Sridhar Salagram Shila Thakur by Krishna Chandra Chandra and Others
Calcutta High Court · AIR 1942 Cal 99
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts16 Jun 1941Allowed
Probhawati Kanwar Vs Panmal Lodha and Others
Calcutta High Court · (1941) 06 CAL CK 0026
High Courts11 Jun 1941
Emperor Vs Haridas Ukil
Calcutta High Court · AIR 1941 Cal 715
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 193, 417
High Courts10 Jun 1941
Kalipada Roy Vs Satish Chandra Hui and Others
Calcutta High Court · AIR 1942 Cal 66
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts10 Jun 1941
Kalipada Roy Vs Sunil K. Ghose and Others
Calcutta High Court · (1941) 06 CAL CK 0009
High Courts09 Jun 1941
Altab Ali Bande Ali Vs Abdul Majid and Others
Calcutta High Court · AIR 1941 Cal 716
Bengal Tenancy Act, 1885 — Section 188
High Courts06 Jun 1941
Sheikh Akbar Ali and Others Vs Sheikh Mafijuddin of Islampur
Calcutta High Court · AIR 1942 Cal 55
Bengal Tenancy Act, 1885 — Section 26G(5)