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Judgment
2 paragraphs · 65 words
CLAUSON, L. J. - I agree with my Lords judgment and also with that of Lawrence, J., who, if I may respectfully say so, dealt with the case with complete accuracy. In those circumstances I do not find it necessary to add observations of my own.
GODDARD, L. J. - I agree with the judgments of Scott, L. J., and Lawrence, J., in their entirety.
