High Courts11 Mar 1941
Kamala Kanta Chattopadhya Vs Niharika Debi and Others
Calcutta High Court · AIR 1941 Cal 559
Bengal Tenancy Act, 1885 — Section 174
COURT ARCHIVE
Calcutta High Court judgments, 1941
316 judgments · page 13 of 16
High Courts11 Mar 1941
Harsukdas Balkissendas Vs Dhirendra Nath Roy and Others
Calcutta High Court · AIR 1941 Cal 498
Bengal Money Lenders Act, 1940 — Section 2(12)Negotiable Instruments Act, 1881 (NI) — Section 4
High Courts10 Mar 1941
Sukumari Gupta and Others Vs Dhirendra Nath Roy Chowdhury and Others
Calcutta High Court · AIR 1941 Cal 643
Bengal Tenancy Act, 1885 — Section 95Civil Procedure Code, 1908 (CPC) — Section 80
High Courts10 Mar 1941
INDIAN IRON AND STEEL COMPANY, LTD., IN RE.
Calcutta High Court · (1941) 9 ITR 539
Income Tax Act, 1922 — Section 10(2)(vi), 66(2)
High Courts10 Mar 1941
In Re: Indian Iron and Steel Go. Ltd.
Calcutta High Court · AIR 1942 Cal 268
Income Tax Act, 1922 — Section 66(2)
High Courts07 Mar 1941
Chairman, District Board Vs Sreenibash Purohit
Calcutta High Court · AIR 1941 Cal 491
Bengal Food Adulteration Act, 1919 — Section 6
High Courts05 Mar 1941
Promode Kumar Roy and Another Vs Benoy Krishna Chakravarty
Calcutta High Court · AIR 1941 Cal 425
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Mar 1941
Firm Sarada Prosad De Vs Bhut Nath Mallik
Calcutta High Court · AIR 1942 Cal 291
Contract Act, 1872 — Section 56
High Courts05 Mar 1941
Rai Anath Nath Bose Vs Maharaja Sris Chandra Nandy
Calcutta High Court · AIR 1941 Cal 529
Bengal Court of Wards Act, 1879 — Section 10CGovernment of India Act, 1915 — Section 80A(4)Government of India Act, 1935 — Section 205
High Courts28 Feb 1941Allowed
The Standard Coal Co. Ld., and Others Vs Valarshak Seth Apcar
Calcutta High Court · (1941) 02 CAL CK 0013
High Courts28 Feb 1941
Raja Kamala Ranjan Roy Vs Bepin Behari Sadkhan
Calcutta High Court · AIR 1941 Cal 540
Money Lenders Act — Section 36(1)(e)
High Courts27 Feb 1941
Nur Hossein Serang and Another Vs Tamijuddin and Others
Calcutta High Court · AIR 1941 Cal 449
Contract Act, 1872 — Section 25
High Courts26 Feb 1941
Mahammad Abdul Wahed Vs Province of Bengal
Calcutta High Court · AIR 1941 Cal 553
Government of India Act, 1935 — Section 240, 96(b)
High Courts26 Feb 1941
Secretary of State Vs Midnapore Zamindary Co. Ltd. and Others
Calcutta High Court · AIR 1941 Cal 520
Bengal Tenancy Act, 1885 — Part 2 Chapter 10
High Courts25 Feb 1941
Sindhuram Panja Vs Ambica Charan Santra and Others
Calcutta High Court · (1941) 02 CAL CK 0005
High Courts24 Feb 1941
Jabed Sheikh Vs Taher Mallick
Calcutta High Court · AIR 1941 Cal 639
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts24 Feb 1941
Sm. Kiranbala Chowdhury Vs Hiralal Das and Another
Calcutta High Court · AIR 1941 Cal 492
Money Lenders Act, 1940 — Section 36, 36(2)(b)
High Courts21 Feb 1941Dismissed
Santosh Kumar Duary and Another Vs Upendra Nath Pramanik
Calcutta High Court · (1941) 02 CAL CK 0034