High Courts10 Dec 1941Dismissed
Latim Sekh and Others Vs Tripura Sundari Debi
Calcutta High Court · (1941) 12 CAL CK 0018
COURT ARCHIVE
Calcutta High Court judgments, 1941
316 judgments · page 2 of 16
High Courts10 Dec 1941
Khateruddin and Others Vs Tripura Sundari Debi Bhattacharjee
Calcutta High Court · AIR 1942 Cal 375
Bengal Tenancy Act, 1885 — Section 161, 39, 48C
High Courts10 Dec 1941
Sheikh Jaru Bepari Vs A.G. Peters and Others
Calcutta High Court · AIR 1942 Cal 493
Negotiable Instruments Act, 1881 (NI) — Section 43
High Courts09 Dec 1941
Sm. Annapurna Dasi and Others Vs Sarat Chandra Bhattacharjee and Others
Calcutta High Court · AIR 1942 Cal 394
Civil Procedure Code, 1908 (CPC) — Section 44Evidence Act, 1872 — Section 92
High Courts09 Dec 1941
Girish Chandra Das Vs Siba Prasad Jana and Another
Calcutta High Court · AIR 1942 Cal 472
Bengal Money Lenders Act, 1940 — Section 35, 86(b)
High Courts08 Dec 1941
Madan Theatres Ltd. Vs Ramkissen Kapoor and Another
Calcutta High Court · AIR 1943 Cal 172
Companies Act, 1956 — Section 163
High Courts07 Dec 1941
Ramani Mohan Bhattacharjee Vs Surjya Kumar Dhar and Another
Calcutta High Court · AIR 1943 Cal 22
Negotiable Instruments Act, 1881 (NI) — Section 118, 118(a), 43
High Courts05 Dec 1941
Bimal Protiva Debi Vs Emperor
Calcutta High Court · AIR 1942 Cal 464
Government of India Act, 1935 — Section 102
High Courts04 Dec 1941
Sashi Sekhar Bose Vs Province of Bengal and Others
Calcutta High Court · AIR 1943 Cal 65
Bengal Local Self-Government Act, 1885 — Section 138a
High Courts02 Dec 1941
Surendra Nath Das Gupta Vs Abdul Jalil Laskar and Others
Calcutta High Court · AIR 1942 Cal 354
High Courts02 Dec 1941Allowed
Probhati Debi and Others Vs Tarak Nath Kundu and Others
Calcutta High Court · (1941) 12 CAL CK 0023
High Courts01 Dec 1941
Surendra Kumar Basu Vs District Board and Another
Calcutta High Court · AIR 1942 Cal 360
Civil Procedure Code, 1908 (CPC) — Section 91, 91(1)
High Courts01 Dec 1941
Light of Asia Insurance Co., Ltd. and Governor-General in Council and Another Vs Sailendra Nath Mitra and Others
Calcutta High Court · AIR 1942 Cal 578
Companies Act, 1956 — Section 209CInsurance Act, 1938 — Section 53(2)(b)
High Courts28 Nov 1941
Md. Haji Ghani Vs Raj Kumar Dutt and Others
Calcutta High Court · (1941) 11 CAL CK 0020
High Courts27 Nov 1941Dismissed
Pottu Kumari Bibi Vs Nirmal Kumar Singh Nowlakha
Calcutta High Court · (1941) 11 CAL CK 0026
High Courts27 Nov 1941
Jibandhan Ganguly Vs Atul Chandra Ganguly and Others
Calcutta High Court · (1941) 11 CAL CK 0019
High Courts27 Nov 1941
Amrita Lal Sen and others Vs Surath Lal Sen and others
Calcutta High Court · (1941) 11 CAL CK 0013
High Courts27 Nov 1941Allowed
Amrita Lal Sen and Others Vs Surath Lal Sen and Others
Calcutta High Court · (1941) 11 CAL CK 0006