High Courts02 Mar 1945
Mt. Ayesha Bibi Vs Subodh Ch. Chakravarty
Calcutta High Court · (1945) 03 CAL CK 0008
COURT ARCHIVE
Calcutta High Court judgments, 1945
227 judgments · page 10 of 12
High Courts01 Mar 1945
Chowdhury Md. Abdul Washe Mutwali and Others Vs Rai Bahadur Brojendra Mohan Maitra and Another
Calcutta High Court · (1945) 03 CAL CK 0033
High Courts28 Feb 1945
Shib Das Kumar Vs Emperor
Calcutta High Court · AIR 1949 Cal 488 : (1949) CriLJ 777
High Courts27 Feb 1945
Jyotilal Mondal Vs Birubala Dasi and Others
Calcutta High Court · AIR 1945 Cal 431
Bengal Tenancy Act, 1885 — Section 26G, 26G(5)
High Courts27 Feb 1945
Gopinath Biswas and on his death, Haripada Biswas Vs Md. Nurul Absar, as manager of the Khanpur Estate and Others
Calcutta High Court · AIR 1945 Cal 336
Bengal Tenancy Act, 1885 — Section 93, 94, 95, 98, 99
High Courts27 Feb 1945
Prem Sukh Gulgulia and Another Vs Habib Ullah and Others
Calcutta High Court · AIR 1945 Cal 355
Criminal Procedure Code, 1898 (CrPC) — Section 66(2)Transfer of Property Act, 1882 — Section 6(a)
High Courts23 Feb 1945
Arpan Ali alias Arfan Ali and Another Vs Jnanendra Kumar Pal Choudhury and Another
Calcutta High Court · AIR 1945 Cal 413
Criminal Procedure Code, 1898 (CrPC) — Section 103, 145
High Courts20 Feb 1945
Madanlal Jalan Vs Madanlal and others
Calcutta High Court · (1945) 02 CAL CK 0015
High Courts20 Feb 1945
Siddiq Ahmed Choudhury Vs Syed Ahmed Choudhury and Others
Calcutta High Court · AIR 1945 Cal 418
High Courts15 Feb 1945
Mon Mohan Roy and Others Vs Santi Lochan Roy and Others
Calcutta High Court · AIR 1945 Cal 378
Bengal Agricultural Debtors Act, 1936 — Section 8
High Courts14 Feb 1945
Ichhab Mea and others Vs Gulam Mustafa Choudhary and others
Calcutta High Court · (1945) 02 CAL CK 0011
High Courts13 Feb 1945
Syam Chand Nandi Vs The Calcutta Stock Exchange Association Ltd.
Calcutta High Court · (1945) 02 CAL CK 0013
High Courts09 Feb 1945
Emperor Vs Ujagar Singh
Calcutta High Court · AIR 1949 Cal 302 : (1949) CriLJ 560 : 49 CWN 284
Penal Code, 1860 (IPC) — Section 304, 304A
High Courts09 Feb 1945
Usha Prova De Vs Sachindra Kumar Basu and Others
Calcutta High Court · AIR 1945 Cal 216
Bengal Patni Taluks Regulation, 1819 — Section 17(3), 8, 9Bengal Tenancy Act, 1885 — Section 168A
High Courts07 Feb 1945
Jogendra Nath Chakraburty Vs Mahadeo Singh and another
Calcutta High Court · (1945) 02 CAL CK 0003
High Courts05 Feb 1945
Bejoy Krishna Saha and others Vs North Bengal Sugar Mills Co. Ltd.
Calcutta High Court · (1945) 02 CAL CK 0016
High Courts02 Feb 1945Allowed
Kaliprasad Shaw and Others Vs Emperor
Calcutta High Court · (1945) 02 CAL CK 0017
High Courts01 Feb 1945
Mohamed Amin Vs Jogendra Kumar Banerjee and Others
Calcutta High Court · (1945) 02 CAL CK 0009
High Courts01 Feb 1945
Moktarali and Others Vs Emperor
Calcutta High Court · AIR 1945 Cal 421
Criminal Procedure Code, 1898 (CrPC) — Section 237Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 395, 412
High Courts31 Jan 1945
Tarapada Basu and Others Vs Mahendra Nath Biswas and Others
Calcutta High Court · AIR 1945 Cal 264
Bengal Tenancy Act, 1885 — Section 148A, 168ACivil Procedure Code, 1908 (CPC) — Section 47