High Courts13 Aug 1945Dismissed
Keramatulla Ahmed Vs Hari Mohan Roy Barman and Others
Calcutta High Court · (1945) 08 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments, 1945
227 judgments · page 3 of 12
High Courts13 Aug 1945Dismissed
Mymensingh Loan Office Ltd. Vs Maharaja Probirendra Mohan Tagore and Another
Calcutta High Court · (1945) 08 CAL CK 0003
High Courts10 Aug 1945Dismissed
Md. Kadar Ali Fakir Vs Gobindabandhu Dutta and others
Calcutta High Court · (1945) 08 CAL CK 0010
High Courts10 Aug 1945Dismissed
G. McKenzie and Co. (1919) Ltd. Vs Nagendra Nath Mahalanabish
Calcutta High Court · (1945) 08 CAL CK 0008
High Courts10 Aug 1945Dismissed
Province of Bengal Vs Sm. Hingul Kumari Law
Calcutta High Court · (1945) 08 CAL CK 0007
High Courts08 Aug 1945
Bideshi and Another Vs King-Emperor
Calcutta High Court · (1945) 08 CAL CK 0002
High Courts06 Aug 1945
Sarejan Bewa Vs Hem Chandra Majumdar and Others
Calcutta High Court · (1945) 08 CAL CK 0006
High Courts03 Aug 1945
Mahammad Ibrahim Midda and Others Vs Bhola Nath Lohari and Another
Calcutta High Court · (1945) 08 CAL CK 0021
High Courts01 Aug 1945Allowed
Nanda Lal Roy Vs Suresh Chandra Sen
Calcutta High Court · (1945) 08 CAL CK 0013
High Courts27 Jul 1945
Sm. Usharani Roy Vs Sm. Hemlata Roy
Calcutta High Court · (1945) 07 CAL CK 0011
High Courts27 Jul 1945Dismissed
Jivan Krishna Chakravarty Vs Bata Krishna Roy Chaudhury and Others
Calcutta High Court · (1945) 07 CAL CK 0004
High Courts27 Jul 1945Dismissed
Chunnu Meah Vs Thanda Meah and Others
Calcutta High Court · (1945) 07 CAL CK 0002
High Courts26 Jul 1945Dismissed
Sri Sri Iswar Joy Chandi Thakurani and Others Vs Manmatha Nath Das
Calcutta High Court · (1945) 07 CAL CK 0026
High Courts26 Jul 1945Allowed
Muhammad Ishak Chowdhury and others Vs Karunamoy Choudhury and others
Calcutta High Court · (1945) 07 CAL CK 0016
High Courts26 Jul 1945Allowed
Premraj Brahmin and Others Vs Bhaniram Brahmin and Others
Calcutta High Court · (1945) 07 CAL CK 0003
High Courts24 Jul 1945Dismissed
Jivandas Khimji Vs Dindoyal Shah and Others
Calcutta High Court · (1945) 07 CAL CK 0024
High Courts24 Jul 1945Dismissed
Nathumal Lodha Vs Nityananda Bharat and Another
Calcutta High Court · (1945) 07 CAL CK 0019
High Courts24 Jul 1945Dismissed
Keshab Mitter Vs Mrs. P. Ghose alias Mrs. Latika Ghose
Calcutta High Court · (1945) 07 CAL CK 0012
High Courts23 Jul 1945Dismissed
Kulada Prasad Datta Vs Kanan Bala Devi
Calcutta High Court · (1945) 07 CAL CK 0017
High Courts23 Jul 1945Allowed
Abdur Rasheed Chowdhury, Defendant 1 and others Vs Md. Idris Chowdhury, Plaintiff and others
Calcutta High Court · (1945) 07 CAL CK 0001