High Courts30 Nov 1945Dismissed
Suri Municipality Vs Charu Shashi Ghosh
Calcutta High Court · (1945) 11 CAL CK 0003
COURT ARCHIVE
Calcutta High Court judgments, 1945
227 judgments · page 2 of 12
High Courts28 Nov 1945
Pandit Chandra Das and Another Vs Kali Mohan Saha and Others
Calcutta High Court · (1945) 11 CAL CK 0001
High Courts27 Nov 1945Dismissed
Bholanath Pal and others Vs Gourangdi Zemindaries Estate, Ltd. and others
Calcutta High Court · (1945) 11 CAL CK 0002
High Courts26 Sept 1945
Abdul Kader and others Vs Emperor
Calcutta High Court · (1945) 09 CAL CK 0002
High Courts05 Sept 1945Allowed
Dakshoja Mohan Roy Vs Fachiuddin Meah
Calcutta High Court · (1945) 09 CAL CK 0001
High Courts31 Aug 1945
Sarat Chandra Deb Vs Roymoni Das and another
Calcutta High Court · (1945) 08 CAL CK 0004
High Courts29 Aug 1945Allowed
Nur Miah Vs The King Emperor
Calcutta High Court · (1945) 08 CAL CK 0022
High Courts29 Aug 1945
Mrs. D.J. Hill Vs Rai Ramtaran Banerji Bahadur and Others
Calcutta High Court · (1945) 08 CAL CK 0019
High Courts29 Aug 1945Allowed
Akubali Hooladar and another Vs Najemali Howladar
Calcutta High Court · (1945) 08 CAL CK 0009
High Courts28 Aug 1945
Harendra Chandra Barori Vs Emperor
Calcutta High Court · AIR 1947 Cal 290
Penal Code, 1860 (IPC) — Section 161
High Courts28 Aug 1945Allowed
Jitendra Nath Mondal and Others Vs Dr. Jahar Lal Das
Calcutta High Court · (1945) 08 CAL CK 0016
High Courts28 Aug 1945Allowed
B.N. Ry. Co. Ltd. Vs Nibaran Chandra Bhar
Calcutta High Court · (1945) 08 CAL CK 0015
High Courts28 Aug 1945
Kumar Pramatha Nath Roy and Others Vs Prativa Nath Roy and Others
Calcutta High Court · AIR 1947 Cal 134
Bengal Court of Wards Act, 1879 — Section 6(e)
High Courts27 Aug 1945
Chittaranjan Guha and another Vs Parul Rani Nandi
Calcutta High Court · (1945) 08 CAL CK 0020
High Courts27 Aug 1945Dismissed
Kaliprosad Saha and others Vs Naihati Jute Mills Co., Ltd.
Calcutta High Court · (1945) 08 CAL CK 0018
High Courts24 Aug 1945
S.N. Chatterjee, Receiver to the Estate of Tulsi Chandra Goswami Vs Auckland Jute Co., Ltd.
Calcutta High Court · (1945) 08 CAL CK 0014
High Courts24 Aug 1945Dismissed
Radha Kissen Chamria and others Vs Keshardeo Chamria
Calcutta High Court · (1945) 08 CAL CK 0011
High Courts14 Aug 1945Allowed
Nibaran Chandra Nandi and Others Vs Ahamadar Rahman and Others
Calcutta High Court · (1945) 08 CAL CK 0024
High Courts14 Aug 1945Allowed
The Province of Assam Vs Mohamed Raja and Others
Calcutta High Court · (1945) 08 CAL CK 0001