High Courts20 Jul 1945
Dwijesh Chandra Roy Vs Naresh Chandra Gupta
Calcutta High Court · AIR 1945 Cal 492
Evidence Act, 1872 — Section 163
COURT ARCHIVE
Calcutta High Court judgments, 1945
227 judgments · page 4 of 12
High Courts19 Jul 1945Allowed
Monohar Lal Seal Vs Debendra Nath Das and Others
Calcutta High Court · (1945) 07 CAL CK 0021
High Courts19 Jul 1945
Sree Sree Sreedhar Jew Vs Kanta Mohan Mullick and Others
Calcutta High Court · AIR 1947 Cal 213
High Courts18 Jul 1945Allowed
Bireswar Ghose Vs Srish Chunder Ghose
Calcutta High Court · (1945) 07 CAL CK 0022
High Courts17 Jul 1945Allowed
Sarat Chandra Dey and Others Vs Abdul Kaiyam and Others
Calcutta High Court · (1945) 07 CAL CK 0015
High Courts16 Jul 1945
Rai Pyari Lal Doss Bahadur and another Vs Jogesh Chandra Ghosh and others
Calcutta High Court · (1945) 07 CAL CK 0018
High Courts16 Jul 1945Dismissed
Abdul Hamid Bepari and Others Vs Nripendra Kumar Roy and Others
Calcutta High Court · (1945) 07 CAL CK 0005
High Courts11 Jul 1945Allowed
Dharani Mohan Roy Vs Srikrishna Das and Others
Calcutta High Court · (1945) 07 CAL CK 0025
High Courts11 Jul 1945
Sk. Golam Gous and Others Vs Sk. Raujan and Others
Calcutta High Court · (1945) 07 CAL CK 0023
High Courts10 Jul 1945
Manindra Nath Mukkerjee Vs Mathuradas Chatturbhuj
Calcutta High Court · (1945) 07 CAL CK 0020
High Courts09 Jul 1945Dismissed
Makhan Lal Saha Vs Firm Madan Mohan Ashutosh Saha
Calcutta High Court · (1945) 07 CAL CK 0010
High Courts05 Jul 1945
Corporation of Calcutta Vs Pranabesh Bhowmick
Calcutta High Court · (1945) 07 CAL CK 0007
High Courts05 Jul 1945Dismissed
Harey Krishna Maharatna Vs Kali Kumar Sarma
Calcutta High Court · (1945) 07 CAL CK 0006
High Courts03 Jul 1945Dismissed
Tarak Chandra Das and another- Defendants 1 and 2 (a) Vs Anukul Chandra Mukherjee
Calcutta High Court · (1945) 07 CAL CK 0009
High Courts03 Jul 1945Allowed
Pulin Behary Ghosh Vs M.A. Davar, Defendant 2 and others
Calcutta High Court · (1945) 07 CAL CK 0008
High Courts29 Jun 1945Dismissed
Bibhuti Bhusan Pal Choudhury and Others Vs Srimati Mani Bala alias Manimala Dasi
Calcutta High Court · (1945) 06 CAL CK 0027
High Courts28 Jun 1945Dismissed
Panchanan Banerjee and Another Vs Nirmal Chandra Lahiri
Calcutta High Court · (1945) 06 CAL CK 0029
High Courts28 Jun 1945Dismissed
Monotosh Kumar Mitra and Another Vs The Emperor
Calcutta High Court · (1945) 06 CAL CK 0016
High Courts27 Jun 1945Dismissed
Hem Chandra Mukhrjee and Others Vs Brindaban Chandra Majumdar
Calcutta High Court · (1945) 06 CAL CK 0030
High Courts27 Jun 1945Allowed
S. K. Ajaraddi Vs S. M. Sonai Bibi and others
Calcutta High Court · (1945) 06 CAL CK 0013