High Courts04 Jun 1937
Sm. Annapurna Ghose and Others Vs Rameswar Guha and Another
Calcutta High Court · AIR 1938 Cal 302
Criminal Procedure Code, 1898 (CrPC) — Section 115
COURT ARCHIVE
Calcutta High Court judgments, 1937
395 judgments · page 9 of 20
High Courts04 Jun 1937
Durgapada Bera Vs Atul Chandra Bera and Others
Calcutta High Court · AIR 1937 Cal 595
Succession Act, 1925 — Section 234
High Courts04 Jun 1937
(Sree Sree Banku Behary Thakur and Shalgram Shila Thakur by their Paricharak and Shebait) Panchkari Roy Vs Amode Lal Barman and Others
Calcutta High Court · AIR 1937 Cal 559
Letters Patent Act, 1865 — Section 15
High Courts04 Jun 1937Dismissed
Panchkari Roy Vs Amode Lal Burman and Others
Calcutta High Court · (1937) 06 CAL CK 0023
High Courts03 Jun 1937
Sureshwar Prasad Bhakat Vs Maharaj Bahadur Sinha
Calcutta High Court · AIR 1937 Cal 581 : 173 Ind. Cas. 584
High Courts03 Jun 1937
Makbul Ali Chowdhury and Others Vs Amrita Lal Ghose and Others
Calcutta High Court · AIR 1937 Cal 703
Bengal Land Revenue Sales Act, 1859 — Section 33
High Courts02 Jun 1937
Pulin Behari Deb and Another Vs Ramakanta Mahata Kurmi and Another
Calcutta High Court · AIR 1938 Cal 356
Evidence Act, 1872 — Section 92
High Courts02 Jun 1937Dismissed
Sidheswar Chandra Banerji Vs Satya Kishore Banbrjee and Others
Calcutta High Court · (1937) 06 CAL CK 0022
High Courts02 Jun 1937
Subodh Chandra Chakravarty Vs Jnanendra Nath Chakravarti and Others
Calcutta High Court · AIR 1937 Cal 718 : 173 Ind. Cas. 846
Bengal Local Self-Government Act, 1885 — Section 18B
High Courts02 Jun 1937
National Insurance Co. Ltd. Vs Dhirendra Nath Banerjee and Another
Calcutta High Court · AIR 1938 Cal 287
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 88
High Courts01 Jun 1937
Ram Ratan Lall Vs Chairman of the Asansol Municipality
Calcutta High Court · AIR 1937 Cal 556 : 173 Ind. Cas. 63
Bengal Municipal Act, 1932 — Section 326, 501
High Courts01 Jun 1937
Narendra Nath Roy and Others Vs Abani Kumar Roy and Others
Calcutta High Court · AIR 1938 Cal 78
High Courts01 Jun 1937
All India Sugar Mills Ltd. Vs Sardar Sunder Singh
Calcutta High Court · AIR 1937 Cal 601
High Courts01 Jun 1937Dismissed
Maharaja Bahadur Sir Prodyot Coomar Tagore, Kt. Vs Hamidar Rahaman Mia and Others
Calcutta High Court · (1937) 06 CAL CK 0007
High Courts31 May 1937Allowed
Sachindra Mohan Ghose Vs Commissioners for the Port of Calcutta and Others
Calcutta High Court · (1937) 05 CAL CK 0054
High Courts31 May 1937
Rameswar Lal Lath and Another Vs Calcutta Wheat and Seed Association Ltd.
Calcutta High Court · AIR 1938 Cal 89
Companies Act, 1956 — Section 21
High Courts31 May 1937
Landale and Clark Ltd. Vs Chairman of Jalpaiguri Municipality
Calcutta High Court · AIR 1937 Cal 551
Bengal Municipal Act, 1932 — Section 500
High Courts31 May 1937
Ahmad Mahomed Paruk Vs Praphulla Nath Tagore
Calcutta High Court · AIR 1939 Cal 35
Civil Procedure Code, 1908 (CPC) — Section 110Evidence Act, 1872 — Section 114
High Courts28 May 1937
Hriday Nath Roy and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 520
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts28 May 1937
Kunja Behari Das Vs Raman Behari Das and Others
Calcutta High Court · AIR 1937 Cal 619
Evidence Act, 1872 — Section 92