High Courts28 May 1937Allowed
Ramjas Agarwalla Vs Chand Mandal and Others
Calcutta High Court · (1937) 05 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments, 1937
395 judgments · page 10 of 20
High Courts27 May 1937
Satish Chandra Mukherjee and Others Vs Ajit Kumar Palit and Others
Calcutta High Court · AIR 1937 Cal 717
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5(3)
High Courts27 May 1937
Municipal Commissioner Vs Barrackpore Electric Supply Corporation Ltd.
Calcutta High Court · AIR 1937 Cal 521 : 173 Ind. Cas. 55
Electricity Act, 1910 — Section 12
High Courts27 May 1937Dismissed
Commissioners, Barrackpur Municipality Vs Barrackpur Electric Supply Corporation, Ltd.
Calcutta High Court · (1937) 05 CAL CK 0034
High Courts27 May 1937
Krishna Prosanna Lahiri and Another Vs Sarojini Debi
Calcutta High Court · AIR 1937 Cal 557
Civil Procedure Code, 1908 (CPC) — Section 38, 46
High Courts27 May 1937
Kirshna Prosanna Lahiri and Another Vs Sarojini Debi
Calcutta High Court · 174 Ind. Cas. 12
Civil Procedure Code, 1908 (CPC) — Section 38, 41
High Courts26 May 1937
Annapurna Dutta Vs Santosh Kumar Sett and Others
Calcutta High Court · AIR 1937 Cal 661
High Courts25 May 1937Allowed
Jogendra Nath Chowdhury and anr Vs Sk. Golam Samdani
Calcutta High Court · (1937) 05 CAL CK 0010
High Courts24 May 1937
District Board Vs Rai Bahadur Chandra Ketu Narayan Singh
Calcutta High Court · AIR 1937 Cal 625 : 175 Ind. Cas. 929
Contract Act, 1872 — Section 126
High Courts20 May 1937
Promode Chandra Sinha Sarma and Others Vs Narendra Narain Majumdar Choudhury and Others
Calcutta High Court · AIR 1938 Cal 297
Bengal Court of Wards (Amendment) Act, 1935 — Section 5
High Courts20 May 1937
Afsar Shaikh and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 540
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts20 May 1937
Dwarik Mandal Vs Nalini Kanta Mitra and Others
Calcutta High Court · AIR 1938 Cal 223
Bengal Tenancy Act, 1885 — Section 4, 49
High Courts20 May 1937
Jaladharr Bhattacharjya Vs Subal Chandra Mahisya Das
Calcutta High Court · (1937) 05 CAL CK 0006
High Courts19 May 1937
Trailakya Nath Pal and Others Vs Ambika Charan and Others
Calcutta High Court · AIR 1937 Cal 545 : 173 Ind. Cas. 551
Bengal Tenancy Act, 1885 — Section 26
High Courts19 May 1937
Deb Prosanna Mukherjee Vs Hari Kison Rathi and Others
Calcutta High Court · AIR 1937 Cal 515 : 173 Ind. Cas. 427
Bengal Tenancy Act, 1885 — Section 26(j)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 May 1937
Sm. Kamala Bala Dasi Vs Surendra Nath Ganguly and Others
Calcutta High Court · AIR 1937 Cal 517
Presidency Towns Insolvency Act, 1909 — Section 52
High Courts19 May 1937
Srimati Hemamayee Choudurani and Others Vs Akbar Ali and Others
Calcutta High Court · 172 Ind. Cas. 707
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 43
High Courts19 May 1937Dismissed
Maharaja Srish Chandra Nandi and Another Vs Rakhalananda Thakur and Others
Calcutta High Court · (1937) 05 CAL CK 0012