High Courts05 May 1937
Rashbehari Das and Others Vs Mahindi Pal and Another
Calcutta High Court · AIR 1937 Cal 565 : 173 Ind. Cas. 634
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 47
COURT ARCHIVE
Calcutta High Court judgments, 1937
395 judgments · page 12 of 20
High Courts05 May 1937
Beni Madhab Sikdar and Another Vs Sarat Chandra Jana
Calcutta High Court · AIR 1937 Cal 643
Co-operative Societies Act, 1912 — Section 42(6)
High Courts05 May 1937
Raja Jogendra Narayan Deb Vs Debendra Narain Rai and Others
Calcutta High Court · AIR 1937 Cal 485 : 173 Ind. Cas. 707
High Courts05 May 1937
Pasupati Dutt Vs Kelvin Jute Mills
Calcutta High Court · AIR 1937 Cal 495
Succession Act, 1925 — Section 306
High Courts05 May 1937Dismissed
Sishir Kumar Choudhury and Others Vs Tarangini Debya and Others
Calcutta High Court · (1937) 05 CAL CK 0002
High Courts04 May 1937
Manohur Chandra Bandopadhyay and Another Vs Kali Priya Roy Chaudhury and Others
Calcutta High Court · (1937) 05 CAL CK 0056
High Courts03 May 1937
Nanda Kishore Lala Vs Khetabuddin Ahmed and Another
Calcutta High Court · AIR 1937 Cal 632
Bengal Tenancy Act, 1885 — Section 105
High Courts03 May 1937
Mohammad Shariff Khan and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 458
Penal Code, 1860 (IPC) — Section 326
High Courts03 May 1937Dismissed
Anil Prokash Chatterjee Vs Dhirendra Nath Mukherjee
Calcutta High Court · (1937) 05 CAL CK 0035
High Courts03 May 1937
Secretary of State Vs Golabrai Paliram
Calcutta High Court · AIR 1937 Cal 298
Limitation Act, 1963 — Article 30(1)Railways Act, 1890 — Section 77
High Courts29 Apr 1937
Haladhar Pathak and Others Vs Madan Mohon Singha Choudhury
Calcutta High Court · AIR 1937 Cal 499 : 173 Ind. Cas. 996
Registration Act, 1908 — Section 17(2)(vi)
High Courts29 Apr 1937
Tulsi Charan Goswami Vs M. Azizul Huque
Calcutta High Court · AIR 1938 Cal 163
High Courts28 Apr 1937
Manindra Chandra Ghose and Another, Vs Ram Nath Samanta and Others
Calcutta High Court · (1937) 04 CAL CK 0023
High Courts28 Apr 1937
Rani Harshamukhi Dasi Vs Yunus Molla and Others
Calcutta High Court · AIR 1938 Cal 187
Bengal Tenancy Act, 1885 — Section 188, 7Civil Procedure Code, 1908 (CPC) — Section 152
High Courts27 Apr 1937
Hooghly Flour Mills Co. Ltd. Vs Nrityananda Dutt
Calcutta High Court · AIR 1937 Cal 528
High Courts27 Apr 1937
Maharaja Bahadur Sir P.C. Tagore, Kt. Vs Mathura Kanta Das
Calcutta High Court · AIR 1937 Cal 478 : 173 Ind. Cas. 391
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts27 Apr 1937
Gajanand Agarwalla Vs Rani Prayag Kumari Debi and Others
Calcutta High Court · AIR 1938 Cal 48
Transfer of Property Act, 1882 — Section 68(1)
High Courts27 Apr 1937
Bibhuti Bhusan Dutt, Shebait of Sri Sri Iswar Radhaballav Jiu, Sri Sri Radha Gobinda Jiu and Sri Sri Iswar Kunja Behari Jiu Vs Raneegunj Coal Association Ltd. and Others
Calcutta High Court · AIR 1939 Cal 46
High Courts26 Apr 1937
Abala Kanta Ghose and Others Vs Syed Jalaluddin Hashemy
Calcutta High Court · AIR 1937 Cal 487 : 174 Ind. Cas. 501
Bengal Local Self-Government Act, 1885 — Section 138(a), 18B
High Courts26 Apr 1937
Nilmani Lahiri Vs Chatra Serampore Co-operative Credit Society Ltd.
Calcutta High Court · AIR 1937 Cal 481
Civil Procedure Code, 1908 (CPC) — Section 47