High Courts15 Apr 1937
Harendra Kumar Ghosh and Another Vs Gurupada Bhowmick
Calcutta High Court · 173 Ind. Cas. 183
Civil Procedure Code, 1908 (CPC) — Section 145(a), 145(c)Limitation Act, 1963 — Article 181, 182
COURT ARCHIVE
Calcutta High Court judgments, 1937
395 judgments · page 14 of 20
High Courts14 Apr 1937
Pratul Chandra Bhaduri and Another Vs Purna Chandra Bhaduri and Others
Calcutta High Court · AIR 1938 Cal 284
High Courts14 Apr 1937
Satyendra Mohan Ghose Vs Nibaran Chandra Bose and Another
Calcutta High Court · AIR 1937 Cal 392
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts14 Apr 1937
Suba and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 389
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 302
High Courts12 Apr 1937
Surajratan Daga Vs Debidutt Sharaff and Others
Calcutta High Court · AIR 1938 Cal 218
High Courts12 Apr 1937
Balaram Dey and Others Vs Pran Ram Chatterjee
Calcutta High Court · AIR 1937 Cal 406
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts12 Apr 1937
Kishori Singh and Another Vs Emperor
Calcutta High Court · AIR 1937 Cal 394
Criminal Procedure Code, 1898 (CrPC) — Section 413Penal Code, 1860 (IPC) — Section 323
High Courts12 Apr 1937
Baijnath and Others Vs Bajranglal Kamalia and Another
Calcutta High Court · AIR 1938 Cal 166 : 173 Ind. Cas. 816
High Courts09 Apr 1937
Durga Prosad Chamaria Vs Secretary of State and Others
Calcutta High Court · AIR 1937 Cal 468
Civil Procedure Code, 1908 (CPC) — Section 47Public Demands Recovery Act — Section 19(1)
High Courts09 Apr 1937
Administrator General of Bengal-Co-plaintiff Vs SM. Jnanadayini Devi and Others
Calcutta High Court · AIR 1937 Cal 483 : 173 Ind. Cas. 334
Bengal Sanitary Drainage Act, 1895 — Section 23
High Courts09 Apr 1937Dismissed
Jamadar Singh Vs Kanai Das Babaji Mohunt Guru
Calcutta High Court · (1937) 04 CAL CK 0004
High Courts09 Apr 1937
Durga Prosad Chamaria Vs Secretary of State for India and Others
Calcutta High Court · 172 Ind. Cas. 560
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(2), Order 21 Rule 53(3)Public Demands Recovery Act — Section 19(1)
High Courts08 Apr 1937
Emperor Vs Satyendra Nath Bose
Calcutta High Court · AIR 1937 Cal 408
Legal Practitioners Act, 1879 — Section 13(f)
High Courts08 Apr 1937
Raj Kumar Biswas Vs Gopal Gunj Industrial Bank Ltd.
Calcutta High Court · AIR 1937 Cal 415 : 173 Ind. Cas. 138
Bengal Money Lenders Act, 1940 — Section 3
High Courts07 Apr 1937
Md. Ibrahim Vs Md. Abdul Bashar
Calcutta High Court · AIR 1937 Cal 422
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Apr 1937
Muhammad Ibrahim Vs Muhammad Abdul Bashar
Calcutta High Court · 173 Ind. Cas. 229
Civil Procedure Code, 1908 (CPC) — Section 115Guardians and Wards Act, 1890 — Section 43
High Courts06 Apr 1937
Rajani Kanta Karati and Another Vs Panchanan Karati
Calcutta High Court · AIR 1937 Cal 388
High Courts06 Apr 1937
Kedar Nath Saha and Others Vs Sir Hari Sankar Paul and Another
Calcutta High Court · AIR 1938 Cal 308
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 59
High Courts06 Apr 1937Dismissed
Lakshminarain Khettry Vs Amar Nath Khettry
Calcutta High Court · (1937) 04 CAL CK 0001
High Courts05 Apr 1937
T.G. Studdert and Another Vs J.F. Logan
Calcutta High Court · AIR 1937 Cal 367
Penal Code, 1860 (IPC) — Section 500