High Courts08 Mar 1937
Kedaruddin Ahmad and Others Vs Asrafali and Others
Calcutta High Court · AIR 1937 Cal 355
Bengal Village Self-Government Act, 1919 — Section 63, 64
COURT ARCHIVE
Calcutta High Court judgments, 1937
395 judgments · page 16 of 20
High Courts08 Mar 1937Dismissed
Parma Singh Vs Tulsi Charan Goswami
Calcutta High Court · (1937) 03 CAL CK 0006
High Courts08 Mar 1937Allowed
Kedaruddin, Ahamed and Others Vs Sm. Samsur Mata and Others
Calcutta High Court · (1937) 03 CAL CK 0002
High Courts04 Mar 1937
In Re: Keshardeo Chamria
Calcutta High Court · AIR 1937 Cal 583
Income Tax Act, 1961 — Section 41, 66(2)
High Courts04 Mar 1937
Sita Nath Pati Vs Sarada Prasanna Das and Others
Calcutta High Court · AIR 1937 Cal 375 : 173 Ind. Cas. 711
Evidence Act, 1872 — Section 114
High Courts04 Mar 1937
IN THE MATTER OF KESHARDEO CHAMRIA.
Calcutta High Court · (1937) 5 ITR 246
Income Tax Act, 1961 — Section 66(2)
High Courts03 Mar 1937
Srimati Nagendra Nandini Dassi Vs Bhola Nath Khamaru
Calcutta High Court · 169 Ind. Cas. 1002
Evidence Act, 1872 — Section 92
High Courts03 Mar 1937
INLAND REVENUE COMMISSIONERS Vs LAWRENCE, GRAHAM and CO.
Calcutta High Court · (1938) 6 ITR 691
Finance Act, 1927 — Section 26
High Courts03 Mar 1937Allowed
Krishna Kishore Mukherjee and Another Vs Sarat Kumar DRBI and Others
Calcutta High Court · (1937) 03 CAL CK 0005
High Courts02 Mar 1937Allowed
Kali Charan Prosad Vs Mahammad Ibrahim and Others
Calcutta High Court · (1937) 03 CAL CK 0008
High Courts26 Feb 1937
Keshab Chandra Sarkar and Others Vs Gopal Chandra Chanda
Calcutta High Court · AIR 1937 Cal 636 : 173 Ind. Cas. 578
High Courts26 Feb 1937
Corporation of Calcutta Vs Susil Kumar Ghose
Calcutta High Court · AIR 1937 Cal 363
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts25 Feb 1937
Emdad Ali Chaudhuri Vs Tabubulla and Others
Calcutta High Court · AIR 1937 Cal 313 : 173 Ind. Cas. 453
Charitable and Religious Trusts Act, 1920 — Section 3
High Courts25 Feb 1937Allowed
Dinajpur Samabaya Bank, Ltd. Vs Benoy Bhusan Mukherji
Calcutta High Court · (1937) 02 CAL CK 0011
High Courts24 Feb 1937
Sajani Kanta Ghosal Vs Bistoopada Meyur and Others
Calcutta High Court · AIR 1937 Cal 277
Bengal Village Self-Government Act, 1919 — Section 6(3)
High Courts19 Feb 1937Allowed
Satish Chandra Banerjee and Others Vs Jogendra Krishna Banerjee and Others
Calcutta High Court · (1937) 02 CAL CK 0032
High Courts19 Feb 1937
Sahabat Ali Mridha and Others Vs The Emperor
Calcutta High Court · (1937) 02 CAL CK 0031
High Courts19 Feb 1937
Raja Janaki Nath Roy Vs Akshoy Ch. Bose and Others
Calcutta High Court · AIR 1937 Cal 417 : 173 Ind. Cas. 404
High Courts18 Feb 1937
Bhujanga Bhusan Mukherjee Vs Kalidas Das and Others
Calcutta High Court · AIR 1937 Cal 333 : 173 Ind. Cas. 896
Bengal Tenancy Act, 1885 — Section 148A