High Courts18 Feb 1937
Sikandar Mian Vs Emperor
Calcutta High Court · AIR 1937 Cal 321 : 173 Ind. Cas. 881
Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Calcutta High Court judgments, 1937
395 judgments · page 17 of 20
High Courts18 Feb 1937
Raja Rishicase Law and Another Vs Satish Chandra Pal
Calcutta High Court · AIR 1937 Cal 361
Bengal Tenancy Act, 1885 — Section 105, 109
High Courts18 Feb 1937
Bengal Nagpur Railway Company, Ltd. Vs Haji Latif Abdulla
Calcutta High Court · AIR 1937 Cal 410 : 173 Ind. Cas. 797
Railways Act, 1924 — Section 72
High Courts18 Feb 1937
IN THE MATTR OF Vs G. EVERY.
Calcutta High Court · (1937) 5 ITR 216
Income Tax Act, 1922 — Section 4(1)
High Courts18 Feb 1937Allowed
Sm. Hingal Kumari Dassi, Executrix and Another Vs Satis Chandra Pal
Calcutta High Court · (1937) 02 CAL CK 0009
High Courts18 Feb 1937
Sashi Mohan Basak and Others Vs Shebaits of the Gods Sri Sri Lakshmi Narayanjee Thakur and Others
Calcutta High Court · AIR 1937 Cal 331 : 173 Ind. Cas. 885
Letters Patent Act, 1865 — Section 15
High Courts17 Feb 1937Dismissed
Shillong (Assamiya) Co-Operative Bank, Ltd. Vs Chiniram Medhi and Another
Calcutta High Court · (1937) 02 CAL CK 0010
High Courts12 Feb 1937
Lakshmi Narayan Sinha and Others Vs Gostha Raman Sinha
Calcutta High Court · AIR 1937 Cal 327 : 173 Ind. Cas. 888
High Courts12 Feb 1937
Patel Bhagubhai Ranchhodas Vs Bai Arvinda
Calcutta High Court · AIR 1937 Cal 334 : 173 Ind. Cas. 915
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489
High Courts12 Feb 1937
Rai Kiron Chandra Boy Bahadur and Others Vs Sudhansu Sekhar Banerjee and Others
Calcutta High Court · AIR 1937 Cal 352
Letters Patent Act, 1865 — Section 15, 58
High Courts12 Feb 1937
Narattam Dey and Others Vs Debendra Lal Khan
Calcutta High Court · AIR 1937 Cal 343 : 173 Ind. Cas. 439
Civil Procedure Code, 1908 (CPC) — Section 103Village Chaukidari Act, 1870 — Section 50
High Courts12 Feb 1937
Ekabbar Mondal and Another Vs Emperor
Calcutta High Court · AIR 1937 Cal 756
Criminal Procedure Code, 1898 (CrPC) — Section 269
High Courts11 Feb 1937
Sailendra Nath Singha and Another Vs Keshab Chandra Choudhury
Calcutta High Court · AIR 1937 Cal 347
Limitation Act, 1963 — Article 116Registration Act, 1908 — Section 28
High Courts11 Feb 1937
Edward Sailendra Nath Das Vs Snehalata Dassi
Calcutta High Court · (1937) 02 CAL CK 0030
High Courts11 Feb 1937
NATIONAL MORTGAGE and AGENCY CO. OF NEW ZEALAND Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1938) 6 ITR 74
Finance Act, 1920 — Section 27(1)
High Courts10 Feb 1937Allowed
Premsukh Mahata Vs Mangal Chand Maloo and Another
Calcutta High Court · (1937) 02 CAL CK 0034
High Courts10 Feb 1937
Sahedali Mirdha and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 309
Penal Code, 1860 (IPC) — Section 324, 325, 326
High Courts10 Feb 1937
Pachumuddin Nayek Vs Abdul Gaffur and Others
Calcutta High Court · AIR 1937 Cal 283
Letters Patent Act, 1865 — Section 15
High Courts10 Feb 1937
Chairman, Midnapore District Board Vs Monmotha Nath Mondal and Others
Calcutta High Court · AIR 1937 Cal 289
Bengal Perries Act, 1885 — Section 35, 6
High Courts10 Feb 1937
Narmada Chandra Banerjee Vs Maharaj Bahadur Singh Dugar
Calcutta High Court · AIR 1937 Cal 359
Contract Act, 1872 — Section 213Legal Practitioners Act, 1879 — Section 28