COURT ARCHIVE

Calcutta High Court judgments, 1937

395 judgments · page 15 of 20

High Courts05 Apr 1937

House of Labourers Ltd. and Another Vs Comilla Banking Corporation Ltd. and Others

Calcutta High Court · AIR 1937 Cal 381 : 173 Ind. Cas. 431

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Companies Act, 1956 — Section 153, 153(2)

Read judgment

High Courts05 Apr 1937Dismissed

Mahammad Abdub Rahim Vs Mahammad Chhami-Ruddin and Others

Calcutta High Court · (1937) 04 CAL CK 0007

Read judgment

High Courts20 Mar 1937

Provat Kumar Sinha and Others Vs Sir Bijoy Chand Mahatab and Another

Calcutta High Court · (1937) 03 CAL CK 0017

Read judgment

High Courts20 Mar 1937

NORTH BRITISH AND MERCANTILE INSURANCE CO. Vs RE.

Calcutta High Court · (1937) 5 ITR 349

Income Tax Act, 1922 — Section 59, 8

Read judgment

High Courts20 Mar 1937

Abdur Rauff Vs Mt. Aymona Bibi

Calcutta High Court · AIR 1937 Cal 492

Contract Act, 1872 — Section 16

Read judgment

High Courts20 Mar 1937

THE PHOENIX ASSURANCE CO. Vs RE.

Calcutta High Court · (1937) 5 ITR 397

Income Tax Act, 1961 — Section 59

Read judgment

High Courts18 Mar 1937

Kanti Chandra Mukherjee Vs Mukundalal Barman

Calcutta High Court · AIR 1938 Cal 304

Read judgment

High Courts18 Mar 1937

Dwarkanath Mitra Biswas Vs Sm. Hemangini Kar and Another

Calcutta High Court · AIR 1937 Cal 430

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 19(1)

Read judgment

High Courts18 Mar 1937

Tarani Charan Kundu Vs Sagarkandi Union Board

Calcutta High Court · AIR 1937 Cal 405

Bengal Village Self-Government Act, 1919 — Section 38

Read judgment

High Courts18 Mar 1937Allowed

Debi Prosad Slngha Vs Krishna Kumar Sarkar and Others

Calcutta High Court · (1937) 03 CAL CK 0007

Read judgment

High Courts17 Mar 1937

Jotis Chandra Biswas and Another Vs Jadu Nath Sikdar and Others

Calcutta High Court · AIR 1937 Cal 377 : 173 Ind. Cas. 398

Bengal Tenancy Act, 1885 — Section 26(C), 26(F), 26(F)(1), 26(F)(2)

Read judgment

High Courts17 Mar 1937

Gopi Mohan Jeo Thakur and Others Vs Bepin Behari Bhakat

Calcutta High Court · AIR 1937 Cal 371 : 173 Ind. Cas. 358

Evidence Act, 1872 — Section 18

Read judgment

High Courts17 Mar 1937

Tarak Das Dhar Vs Santosh Kumar Mullick and Others

Calcutta High Court · (1937) 03 CAL CK 0004

Read judgment

High Courts15 Mar 1937

Kartic Chandra Mukherjee Vs Bata Krishna Roy and Others

Calcutta High Court · AIR 1938 Cal 25

Civil Procedure Code, 1908 (CPC) — Section 47

Read judgment

High Courts15 Mar 1937

Kumud Behari Basu and Another Vs Himanshu Kumar

Calcutta High Court · AIR 1937 Cal 373 : 173 Ind. Cas. 498

Evidence Act, 1872 — Section 13Transfer of Property Act, 1882 — Section 108(i)

Read judgment

High Courts14 Mar 1937

AMRITA BAZAR PATRIKA, Vs RE.

Calcutta High Court · (1937) 5 ITR 648

Income Tax Act, 1922 — Section 10(2)(ix), 66(2)

Read judgment

High Courts11 Mar 1937

Haridasi Debi and Others Vs Manufacturers Life Assurance Co. Ltd.

Calcutta High Court · AIR 1937 Cal 510

Contract Act, 1872 — Section 17

Read judgment

High Courts10 Mar 1937

Anil Kumar Bhattacharya Vs Corporation of Calcutta

Calcutta High Court · AIR 1937 Cal 603

Calcutta Municipal Act, 1899 — Section 559(52)

Read judgment

High Courts10 Mar 1937

Sasthi Charan Biswas Banik and Others Vs Gopal Chandra Saha and Others

Calcutta High Court · AIR 1937 Cal 390

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92

Read judgment

High Courts10 Mar 1937Dismissed

Balkissen Mohta Vs Brijmohan Biyani

Calcutta High Court · (1937) 03 CAL CK 0018

Read judgment