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Calcutta High Court judgments, 1937

395 judgments · page 13 of 20

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High Courts26 Apr 1937

Mahiganj Loan Office Ltd. Vs Behari Lal Chaki

Calcutta High Court · AIR 1937 Cal 507

Companies Act, 1956 — Section 153
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High Courts26 Apr 1937Dismissed

Biswanath Lahiri Vs The Chatra-Serampur Co-Operative Credit Society, Ltd.

Calcutta High Court · (1937) 04 CAL CK 0006

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High Courts23 Apr 1937

Jitendra Nath Ghose Vs Hirenmoy Kumar Saha and Others

Calcutta High Court · 172 Ind. Cas. 794

Court Fees Act, 1870 — Section 7(iv)(c), 7(v)Suits Valuation Act, 1887 — Section 9
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High Courts23 Apr 1937

In Re: A.K. Fazlal Huq.

Calcutta High Court · AIR 1937 Cal 532

Presidency Towns Insolvency Act, 1909 — Section 30, 31
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High Courts23 Apr 1937Dismissed

Lachmiram Kanu Vs Baladeb Prasad Bhakat and Others

Calcutta High Court · (1937) 04 CAL CK 0003

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High Courts22 Apr 1937

Panchanan and Others Vs Sidheswar Ghose and Others

Calcutta High Court · AIR 1937 Cal 490

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts22 Apr 1937

Sm. Lilabati Dasi and Others Vs Chitpore Golabari Co. Ltd. and Another

Calcutta High Court · AIR 1937 Cal 542

Bengal Tenancy Act, 1885 — Section 106, 50
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High Courts21 Apr 1937

Dharanidhar Sardar Vs Surja Kanta Roy Chowdhury

Calcutta High Court · AIR 1937 Cal 514

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High Courts21 Apr 1937

Manindra Lal Das Vs Emperor

Calcutta High Court · AIR 1937 Cal 432

Penal Code, 1860 (IPC) — Section 307, 326
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High Courts21 Apr 1937

Haradhone Mukerjee Vs Brojendra Nath Rai Choudhury and Another

Calcutta High Court · AIR 1937 Cal 513

Criminal Procedure Code, 1898 (CrPC) — Section 147
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High Courts21 Apr 1937

Khirode Chandra Das and Others Vs Ramani Mohan Dhar and Others

Calcutta High Court · AIR 1937 Cal 454

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High Courts21 Apr 1937

Charu Chandra Roy Vs Hrishikesh Roy and another

Calcutta High Court · AIR 1937 Cal 547

Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 182(5)
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High Courts20 Apr 1937Allowed

Lord Bishop of Mylapur, Madras Presidency Vs Moulavi Meher Ali and Others

Calcutta High Court · (1937) 04 CAL CK 0024

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High Courts19 Apr 1937

Piru Pramanik and Another Vs Pabna Dhanabhandar Co. Ltd. and Others

Calcutta High Court · AIR 1937 Cal 427

Bengal Tenancy Act, 1885 — Section 153
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High Courts16 Apr 1937

Tulsi Debya Vs Bibhuti Bhusan Goswami and Others

Calcutta High Court · AIR 1937 Cal 423 : 173 Ind. Cas. 429

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High Courts15 Apr 1937

Kumarish Chandra Karmakar and Another Vs Emperor

Calcutta High Court · AIR 1938 Cal 220

Criminal Procedure Code, 1898 (CrPC) — Section 374
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High Courts15 Apr 1937

National Insurance Co., Ltd. Vs Ezekiel Aaron David and Others

Calcutta High Court · (1937) 04 CAL CK 0050

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High Courts15 Apr 1937

Maulvi Abdul Jabbar Palwan Vs Moulvi Azizar Rahaman Mea

Calcutta High Court · AIR 1937 Cal 425

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
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High Courts15 Apr 1937

Harendra Kumar Ghosh and Another Vs Gurupada Bhowmick and Another

Calcutta High Court · AIR 1937 Cal 452

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts15 Apr 1937

In Re: Kumar Kamala Ranjan Roy

Calcutta High Court · (1937) 04 CAL CK 0021

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