High Courts19 May 1937
Suresh Chandra Nag Vs Kumud Kamal Nag and Others
Calcutta High Court · (1937) 05 CAL CK 0004
COURT ARCHIVE
Calcutta High Court judgments, 1937
395 judgments · page 11 of 20
High Courts19 May 1937Dismissed
Sm. Indubala Dassi and Others Vs Babu Bakkeswar Banerji
Calcutta High Court · (1937) 05 CAL CK 0003
High Courts18 May 1937
Debendra Nath Roy Choudhury and Others Vs Official Receiver
Calcutta High Court · AIR 1938 Cal 191
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts18 May 1937
Shamsul Huda and Others Vs Emperor
Calcutta High Court · AIR 1938 Cal 222
Press (Emergency Powers) Act, 1931 — Section 18(1)
High Courts18 May 1937
H.N. Dutta and Co.-Decree-holders Vs Smt. Tarubala Dassi and Others
Calcutta High Court · AIR 1937 Cal 570
Civil Procedure Code, 1908 (CPC) — Section 39, 49
High Courts17 May 1937
Promotha Nath Dutta Vs Gour Das Mahato and Another
Calcutta High Court · AIR 1938 Cal 294
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 May 1937Dismissed
Gourhari Adak and Another Vs Sarat Chandra Lahiri
Calcutta High Court · (1937) 05 CAL CK 0009
High Courts11 May 1937
All India Sugar Mills Ltd. Vs Sardar Sunder Singh
Calcutta High Court · AIR 1937 Cal 593
High Courts11 May 1937
Parameswar Singh Vs New Theatres Ltd.
Calcutta High Court · AIR 1937 Cal 516 : 173 Ind. Cas. 305
Contract Act, 1872 — Section 25
High Courts11 May 1937
Mono Mohan Kundu Vs Nripendra Nath Nandi and Others
Calcutta High Court · AIR 1937 Cal 548
High Courts10 May 1937
Munshi Alauddin Ahammed Choudhury and Others Vs Tomizuddin Ahammed
Calcutta High Court · AIR 1937 Cal 587 : 173 Ind. Cas. 540
Bengal Tenancy Act, 1885 — Section 184
High Courts10 May 1937
Jagabandhu Saha Vs Rashmani Dasya and Others
Calcutta High Court · (1937) 05 CAL CK 0007
High Courts07 May 1937
Rajendra Kishore Pal Chaudhury and Another Vs Asirulla and Another
Calcutta High Court · AIR 1938 Cal 192
High Courts07 May 1937
Nitai Chandra Jana and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 433
Bengal Suppression of Terrorist Outrages Act, 1932 — Section 24, 25
High Courts06 May 1937
Agent, East Indian Railway Vs Maurice Cecil Ryan
Calcutta High Court · AIR 1937 Cal 526 : 173 Ind. Cas. 655
Workmens Compensation Act, 1923 — Section 4C(ii)
High Courts06 May 1937
Lachmi Narayan Ram Kumar Vs Muralidhar Agarwalla and Another
Calcutta High Court · AIR 1937 Cal 535
Limitation Act, 1963 — Article 89Provincial Small Cause Courts Act, 1887 — Section 25
High Courts05 May 1937
Hossaini Methor Vs Emperor
Calcutta High Court · AIR 1937 Cal 460
Penal Code, 1860 (IPC) — Section 498