High Courts22 Jul 1937
Ram Charita Ram Bhakat Vs Chairman of District Board
Calcutta High Court · AIR 1937 Cal 710
Bengal Food Adulteration Act, 1919 — Section 6
COURT ARCHIVE
Calcutta High Court judgments, 1937
395 judgments · page 6 of 20
High Courts22 Jul 1937
Corporation of Calcutta Vs Bangshidhar Bidasaria and Another
Calcutta High Court · AIR 1938 Cal 36 : 173 Ind. Cas. 303
Calcutta Municipal Act, 1923 — Section 363
High Courts22 Jul 1937
Emperor Vs Durga Charan Sing
Calcutta High Court · AIR 1938 Cal 6 : 173 Ind. Cas. 475
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
High Courts22 Jul 1937
Bhagaban Das Shah Vs First Land Acquisition Collector
Calcutta High Court · AIR 1937 Cal 705
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Jul 1937
Sm. Ayesha Khanum and Others Vs Commissioners for the Port of Chitagong
Calcutta High Court · AIR 1938 Cal 31
Bengal Tenancy Act, 1885 — Section 115B
High Courts22 Jul 1937
Rim Charita Ram Bhakat Vs District Board Op Rajshahi
Calcutta High Court · (1937) 07 CAL CK 0002
High Courts21 Jul 1937
Nrishingha Charan Nandi Choudhury Vs Kedar Nath Chaudury
Calcutta High Court · AIR 1937 Cal 713
Bengal Agricultural Debtors Act, 1936 — Section 8
High Courts21 Jul 1937
Sahabuddin Sarkar and Others Vs Moulvi Kafiluddin Tapadar and Others
Calcutta High Court · 174 Ind. Cas. 301
Bengal Alluvion and Diluvion Regulations, 1825 — Section 4(5)
High Courts20 Jul 1937
Goloke Behari Takal and Others Vs Emperor
Calcutta High Court · AIR 1938 Cal 51 : 173 Ind. Cas. 65
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts19 Jul 1937
Nirode Kali Roy Choudhury and Another Vs Rai Harendra Nath Choudhury and Another
Calcutta High Court · AIR 1938 Cal 113
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Jul 1937
Harendra Kumar Mondal and Others Vs Emperor
Calcutta High Court · AIR 1938 Cal 125
Penal Code, 1860 (IPC) — Section 107
High Courts16 Jul 1937
Hrishikesh Mitra Vs Barada Prosad Roy Choudhuri and Others
Calcutta High Court · AIR 1938 Cal 517
Bengal Tenancy Act, 1885 — Section 148ALimitation Act, 1963 — Section 14
High Courts16 Jul 1937
Abdul Khaleque Vs Susil Chandra Chaudhuri and Others
Calcutta High Court · AIR 1938 Cal 13
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts16 Jul 1937
Gadadhar Roy Choudhury and Others Vs Dhirendra Nath Ghose and Others
Calcutta High Court · AIR 1938 Cal 180
High Courts15 Jul 1937
Bharat Bikash Halder Vs Bharat Luxmi Pictures
Calcutta High Court · AIR 1938 Cal 248
Contract Act, 1872 — Section 150
High Courts14 Jul 1937
Bhagawan Dayal Sahu Vs Chandulal and Others
Calcutta High Court · AIR 1938 Cal 23
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1936 — Section 224
High Courts14 Jul 1937
In Re: Amrita Bazar Patrika Ltd.
Calcutta High Court · AIR 1938 Cal 241
Income Tax Act, 1922 — Section 10(2)(ix)
High Courts13 Jul 1937
Nagendra Bala Devi Vs Baidyanath Chakravarty
Calcutta High Court · AIR 1938 Cal 225
Letters Patent Act, 1865 — Section 15
High Courts12 Jul 1937
Lakshmi Narayan Mahato Vs Sachindra Nath Mukherjee
Calcutta High Court · AIR 1937 Cal 671