High Courts20 Aug 1937
Jnanendra Nath Nanda and Others Vs Jadu Nath Banerji and Others
Calcutta High Court · AIR 1938 Cal 211
Contract Act, 1872 — Section 28Crown Grants Act, 1895 — Section 3
COURT ARCHIVE
Calcutta High Court judgments, 1937
395 judgments · page 4 of 20
High Courts20 Aug 1937
Brinchipada Dafadar and Another Vs Emperor
Calcutta High Court · AIR 1938 Cal 625
Penal Code, 1860 (IPC) — Section 109, 307
High Courts20 Aug 1937
Narayan Sarkar and Another Vs Maharaja Srish Chandra Nandi
Calcutta High Court · AIR 1939 Cal 112
Bengal Tenancy Act, 1885 — Section 105, 6(a), 7
High Courts19 Aug 1937
Manindra Mohan Roy Talukdar Vs Bepin Behari Talukdar and Others
Calcutta High Court · (1937) 08 CAL CK 0030
High Courts19 Aug 1937
Surendra Nath Mondal and Others Vs Bhudar Chandra Safui and Others
Calcutta High Court · AIR 1938 Cal 690
Bengal Tenancy Act, 1885 — Section 52
High Courts19 Aug 1937
Sk. Mahammed Hushen Vs Jamini Nath Bhattacharji
Calcutta High Court · AIR 1938 Cal 97
Transfer of Property Act, 1882 — Section 53A
High Courts19 Aug 1937
Urmilabala Biswas Vs Binapani Biswas and Others
Calcutta High Court · AIR 1938 Cal 161
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 7(iv)(c), 8(C)
High Courts19 Aug 1937
Akhil Bandhu Ray and Others Vs Emperor
Calcutta High Court · AIR 1938 Cal 258
Companies Act, 1956 — Section 282Criminal Procedure Code, 1898 (CrPC) — Section 253, 254Penal Code, 1860 (IPC) — Section 120B, 380, 409, 411
High Courts18 Aug 1937
Sufal Golai Vs Emperor
Calcutta High Court · AIR 1938 Cal 205
Bengal Excise Act, 1909 — Section 46(a), 62
High Courts18 Aug 1937
Imarat Mallik and Others Vs Emperor
Calcutta High Court · AIR 1938 Cal 255
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts17 Aug 1937
Sewalram Agarwalla and Another Vs Abdul Majid and Others
Calcutta High Court · AIR 1938 Cal 177
Bengal Food Adulteration Act, 1919 — Section 6Criminal Procedure Code, 1898 (CrPC) — Section 516, 96Penal Code, 1860 (IPC) — Section 272
High Courts16 Aug 1937
Ram Krishna Sinha and Others Vs Emperor
Calcutta High Court · AIR 1938 Cal 195
Court Fees Act, 1870 — Section 34(3)Penal Code, 1860 (IPC) — Section 120B, 261, 262
High Courts11 Aug 1937
Richard Bruce Whigham Teasdale Vs Florence Teasdale
Calcutta High Court · AIR 1938 Cal 623
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts11 Aug 1937
Jonabali Sardar and Others Vs Sm. Saleha Khatun and Others
Calcutta High Court · AIR 1938 Cal 257
High Courts10 Aug 1937
Kumar Gohul Chandra Law Vs Haji Mohammad Din
Calcutta High Court · AIR 1938 Cal 136
Specific Relief Act, 1877 — Section 19
High Courts09 Aug 1937
R.B. Sett Sukhlal Karnani Vs Emperor
Calcutta High Court · AIR 1938 Cal 583
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts09 Aug 1937
Gangadhar Nathmull Vs Corporation of Calcutta
Calcutta High Court · AIR 1938 Cal 15
Calcutta Municipal Act, 1923 — Section 488
High Courts06 Aug 1937
Chaitanya Das Banerjee Vs Ranjit Pal Chowdhury and Others
Calcutta High Court · AIR 1938 Cal 263
Bengal Tenancy Act, 1885 — Section 105, 163(2)(a)Contract Act, 1872 — Section 65, 68, 72
High Courts04 Aug 1937
Panchanan Choudhury Vs Samatul Chandra Saha and Others
Calcutta High Court · AIR 1937 Cal 695 : 173 Ind. Cas. 602
Bengal Tenancy Act, 1885 — Section 182
High Courts04 Aug 1937
Tari Bala Suklabaidya Vs Kibal Ram Suklabaidya
Calcutta High Court · AIR 1938 Cal 144 : 173 Ind. Cas. 785
Criminal Procedure Code, 1898 (CrPC) — Section 438