High Courts09 Dec 1937
Krishna Nath Sen, Secy. and Treasurer, Dinajpur Arya "Pustakagar" Library Vs Dinajpur Loan Office Ltd.
Calcutta High Court · AIR 1938 Cal 337
Civil Procedure Code, 1908 (CPC) — Section 47Companies Act, 1956 — Section 153
COURT ARCHIVE
Calcutta High Court judgments, 1937
395 judgments · page 2 of 20
High Courts09 Dec 1937
Srish Chandra Nandi Vs Midnapore Zamindary Co. Ltd.
Calcutta High Court · AIR 1938 Cal 853
Bengal Tenancy Act, 1885 — Section 104
High Courts09 Dec 1937
Bahadur Singh Singhee Vs Bhupal Chandra Roy Choudhury
Calcutta High Court · AIR 1938 Cal 793
Bengal Tenancy Act, 1885 — Section 12, 26JCivil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Dec 1937
Ranjit Singha Roy Vs Emperor
Calcutta High Court · AIR 1938 Cal 273
Calcutta Police Act, 1866 — Section 46
High Courts08 Dec 1937
G.D. Ritchson Vs W.L.D. Ritchson
Calcutta High Court · AIR 1938 Cal 321
Divorce Act, 1869 — Section 37Limitation Act, 1963 — Section 5
High Courts07 Dec 1937
Sarat Chandra Das Vs Jnanendra Nath Chakravarti and Another
Calcutta High Court · AIR 1938 Cal 401
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(6), 47
High Courts03 Dec 1937
Municipal Commissioners Vs Shaikh Mosafir
Calcutta High Court · AIR 1938 Cal 235
High Courts03 Dec 1937
Surja Kanta Roy Choudhury and Others Vs Secretary of State
Calcutta High Court · AIR 1938 Cal 229
Bengal Tenancy Act, 1885 — Section 179, 52
High Courts03 Dec 1937
Harendra Nath Mitra and Another Vs Hossainali Sana and Others
Calcutta High Court · AIR 1938 Cal 254
Bengal Tenancy Act, 1885 — Section 48HContract Act, 1872 — Section 65
High Courts02 Dec 1937
Gulraj Shroff and Another Vs Kaniram Sureka and Others
Calcutta High Court · AIR 1938 Cal 353
High Courts02 Dec 1937
Monilal Pal Vs Gour Chandra Das and Others
Calcutta High Court · AIR 1938 Cal 792
Bengal Tenancy Act, 1885 — Section 26F
High Courts01 Dec 1937
Raja Birendra Nath Ray Bahadur Vs Purna Chand Nahata and Others
Calcutta High Court · AIR 1938 Cal 767
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34, 47
High Courts30 Nov 1937
D.E.D. Cohen Vs Baidyanath Mukherjee
Calcutta High Court · AIR 1938 Cal 507
Transfer of Property Act, 1882 — Section 69ATrustees and Mortgagees Powers Act, 1866 — Section 12, 13
High Courts29 Nov 1937
Pacific Minerals Ltd. Vs Singhbhum Mining Syndicate
Calcutta High Court · AIR 1938 Cal 343
High Courts29 Nov 1937
Sayed Ahamed and Others Vs Samsuddin Ahamed and Another
Calcutta High Court · AIR 1938 Cal 275
High Courts29 Nov 1937
Basiruddin Mahammad Vs Prasanna Deb Raikat and Others
Calcutta High Court · AIR 1938 Cal 282
Bengal Tenancy Act, 1885 — Section 13, 26E(3)
High Courts26 Nov 1937
Gobardhan Chandra Ray Naskar Vs Kanai Lal Banduri and Others
Calcutta High Court · AIR 1938 Cal 373
Provincial Insolvency Act, 1920 — Section 4, 4(1)
High Courts26 Nov 1937
Ramendra Nath Mondal Vs Dhananjoy Mondal
Calcutta High Court · AIR 1938 Cal 261
High Courts25 Nov 1937
Mahendra Chandra Das Vs Parashmani Dasya and Others
Calcutta High Court · AIR 1938 Cal 252
High Courts25 Nov 1937
Gopinath Shah Vs First Land Acquisition Collector
Calcutta High Court · AIR 1938 Cal 250
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18, 55Specific Relief Act, 1877 — Section 45