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Calcutta High Court judgments, 1888

98 judgments · page 2 of 5

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High Courts10 Aug 1888

Horendranarain Acharji Chowdhry Vs Chandrakanta Lahiri and Another

Calcutta High Court · (1889) ILR (Cal) 20

Succession Act, 1925 — Section 50
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High Courts10 Aug 1888

Joynarayan Singh Vs Mudhoo Sudun Singh

Calcutta High Court · (1888) 08 CAL CK 0001

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High Courts09 Aug 1888

Pudmanund Singh Bahadur and Others Vs Baij Nath Singh

Calcutta High Court · (1888) ILR (Cal) 828

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High Courts07 Aug 1888

Kash Mahomed Vs The Empress

Calcutta High Court · (1888) 08 CAL CK 0004

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High Courts06 Aug 1888

Parbutty Charan Aich Vs Queen-Empress

Calcutta High Court · (1889) ILR (Cal) 9

Criminal Procedure Code, 1898 (CrPC) — Section 134, 144Penal Code, 1860 (IPC) — Section 188
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High Courts04 Aug 1888

Bhim Singh Vs Sarwan Singh

Calcutta High Court · (1889) ILR (Cal) 33

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High Courts03 Aug 1888

Poresh Nath Chatterjee Vs Secretary of State for India in Council

Calcutta High Court · (1889) ILR (Cal) 32

Land Acquisition Act, 1894 — Section 39
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High Courts02 Aug 1888

Jogobundhoo Dass and Another Vs Hori Rowoot and Another

Calcutta High Court · (1889) ILR (Cal) 17

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High Courts27 Jul 1888

Ishur Chunder Bhaduri Vs Jibun Kumari Bibi

Calcutta High Court · (1889) ILR (Cal) 26

Limitation Act, 1963 — Article 59, 60
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High Courts16 Jul 1888

Chunder Sikhur Sadhu and Another Vs Nadiar Chand Singh and Others

Calcutta High Court · (1888) ILR (Cal) 765

Sonthal Pergunnahs Settlement Regulation, 1872 — Section 24, 25
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High Courts09 Jul 1888

Rakhal Das Chatterji and Another Vs Kedar Nath Chatterji

Calcutta High Court · (1888) ILR (Cal) 673

Limitation Act, 1963 — Article 11
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High Courts09 Jul 1888

Hira Lal Das for Self and as Executor for his Minor Brother, Kanai Lal Das Vs Mothura Mohun Roy Chowdhry and Others

Calcutta High Court · (1888) ILR (Cal) 714

Bengal Tenancy Act, 1885 — Section 53
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High Courts05 Jul 1888

Chintamoni Mahapatro Vs Sarup Se and Another

Calcutta High Court · (1888) ILR (Cal) 703

Limitation Act, 1963 — Section 10
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High Courts04 Jul 1888

Gunga Chunder Sen and Others Vs Gour Chunder Banikya

Calcutta High Court · (1888) ILR (Cal) 671

Penal Code, 1860 (IPC) — Section 503, 506
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High Courts29 Jun 1888

Bisva Nath Shah Vs Naba Kumar Chowdhary

Calcutta High Court · (1888) ILR (Cal) 713

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High Courts26 Jun 1888

Dinesh Chunder Roy Chowdhry and Another represented by their next friend Durga Kant Roy Chowdhry, Manager under the Court of Wards Vs Golam Mostapha and Others, Fahamidunnessa Begum and Others and Nishi Kant Gungopadhya and Another

Calcutta High Court · (1889) ILR (Cal) 89

Bengal Court of Wards Act, 1879 — Section 55
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High Courts18 Jun 1888

Monmohini Dasi Vs Durga Churn Rai Chowdhry

Calcutta High Court · (1888) ILR (Cal) 771

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High Courts15 Jun 1888

Satcouri Pyne Vs Luckey Narain Khettry

Calcutta High Court · (1888) ILR (Cal) 538

Registration Act, 1877 — Section 77
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High Courts15 Jun 1888

Hurbuns Sabai and Another Vs Chunder Coomar

Calcutta High Court · (1889) ILR (Cal) 138

Civil Procedure Code, 1908 (CPC) — Section 13
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High Courts11 Jun 1888

Oliullah Vs Bachu Lal Khotta

Calcutta High Court · (1888) ILR (Cal) 707

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