High Courts01 Aug 1929
Jamir Sheik and Others Vs Murari Mohan Chaudhury and Another
Calcutta High Court · AIR 1929 Cal 778
Criminal Procedure Code, 1898 (CrPC) — Section 145, 526(8)
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 6 of 23
High Courts31 Jul 1929
Surendra Nath Choudhury and Others Vs Barisal Loan Co. Ltd.
Calcutta High Court · AIR 1930 Cal 313
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts31 Jul 1929
K.T. Hing Vs I.N. Silas
Calcutta High Court · AIR 1930 Cal 713
Penal Code, 1860 (IPC) — Section 268, 290
High Courts30 Jul 1929
Ashutosh Seal Vs Benode Behary Seal and Others
Calcutta High Court · AIR 1930 Cal 495
High Courts30 Jul 1929
Narayan Chandra Dutt Vs Chairman, Municipal Commrs.
Calcutta High Court · AIR 1930 Cal 38
Calcutta Municipal Act, 1899 — Section 151(b)
High Courts30 Jul 1929
Ratikanta Moyra Vs Sanaton Baidya and Others
Calcutta High Court · AIR 1930 Cal 147
High Courts30 Jul 1929
Natabar Haldar Vs Emperor
Calcutta High Court · AIR 1930 Cal 136
Income Tax Act, 1961 — Section 114
High Courts30 Jul 1929
Yadali Vs Emperor
Calcutta High Court · AIR 1929 Cal 779
Penal Code, 1860 (IPC) — Section 499, 500
High Courts29 Jul 1929
Tara Prasad Chaliha Vs Secy. of State and Another
Calcutta High Court · AIR 1930 Cal 471
Land Acquisition Act, 1894 — Section 18
High Courts29 Jul 1929
Kalachand Ghose and Others Vs Tatu (Tahir) Shaik
Calcutta High Court · AIR 1929 Cal 773
Penal Code, 1860 (IPC) — Section 379, 426
High Courts29 Jul 1929
Brojendra Sundar Banerji Vs Niladrinath Mukerjee and Others
Calcutta High Court · AIR 1929 Cal 661
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 31(2)
High Courts29 Jul 1929
Lal Mahammad and Others Vs Deputy Inspector General of Police of C.I.D.
Calcutta High Court · AIR 1930 Cal 361
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts26 Jul 1929
Sm. Mati Bala Dasi Vs Raj Narain Dutt and Another
Calcutta High Court · AIR 1929 Cal 831
High Courts26 Jul 1929
Hridoy Krishna Kundu Vs Binode Behary Bandopadhaya and Others
Calcutta High Court · AIR 1930 Cal 390
High Courts26 Jul 1929
Sachindra Nath Dutt Vs Secy. of State for India and Others
Calcutta High Court · AIR 1930 Cal 520
High Courts26 Jul 1929
Krishna Lal Saha Choudhury and Others Vs Radhika Mohan Das and Others
Calcutta High Court · AIR 1931 Cal 462
High Courts26 Jul 1929
Srimati Bala Dasi Vs Raj Narain Dutt and Another
Calcutta High Court · 125 Ind. Cas. 112
Civil Procedure Code, 1908 (CPC) — Section 113
High Courts26 Jul 1929
Srish Chandra Banerjee and Another Vs Debendra Nath Banerjee and Others
Calcutta High Court · 124 Ind. Cas. 517
High Courts26 Jul 1929
Sirish Chandra Banerjee and Another Vs Debendra Nath Banerjee and Others
Calcutta High Court · AIR 1929 Cal 828