High Courts08 Jul 1929
In Re: The Bar Council Act
Calcutta High Court · 126 Ind. Cas. 558
Bar Councils Act, 1926 — Section 12(4), 13
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 8 of 23
High Courts08 Jul 1929
Jyoti Prasad Lala Vs Pearilal Lala and Others
Calcutta High Court · AIR 1930 Cal 384
Guardians and Wards Act, 1890 — Section 12
High Courts08 Jul 1929
In Re: The Bar Councils Act
Calcutta High Court · AIR 1930 Cal 574
Bar Councils Act, 1926 — Section 12
High Courts05 Jul 1929
Sulav Chandra Das Vs Prafulla Kumar Roy
Calcutta High Court · AIR 1929 Cal 755
Criminal Procedure Code, 1898 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 380
High Courts05 Jul 1929
Gopal Chandra Rudra and Another Vs Khater Karikar and Others
Calcutta High Court · AIR 1930 Cal 262
Bengal Tenancy Act, 1885 — Section 167, 85
High Courts05 Jul 1929
Rajani Mohan Saha and Others Vs Sambhu Nath Saha and Others
Calcutta High Court · AIR 1929 Cal 710
Transfer of Property Act, 1882 — Section 123, 54
High Courts04 Jul 1929
Khettra Mohan Dey and Co. Vs Benode Behary Sadhu
Calcutta High Court · AIR 1930 Cal 382
High Courts04 Jul 1929
Sayamali Molla Vs Anisuddin Molla and Others
Calcutta High Court · AIR 1929 Cal 609
High Courts03 Jul 1929
Padam Prosad Upadhayaya Vs Emperor
Calcutta High Court · 119 Ind. Cas. 193
Evidence Act, 1872 — Section 167, 80Letters Patent Act, 1865 — Clause 26Limitation Act, 1963 — Article 162
High Courts03 Jul 1929
Hatimulla Vs Sukhamoy Chaudhuri and Others
Calcutta High Court · AIR 1930 Cal 304
Limitation Act, 1963 — Section 19
High Courts03 Jul 1929
Padam Prashad Upadhyaya Vs Emperor
Calcutta High Court · AIR 1929 Cal 617
Penal Code, 1860 (IPC) — Section 193, 372, 471
High Courts03 Jul 1929
Jogeshchandra Dhar Vs Mahammad Ibrahim and Others
Calcutta High Court · AIR 1930 Cal 697
Negotiable Instruments Act, 1881 (NI) — Section 5
High Courts02 Jul 1929
Bindu Bhusan Pal Chowdhury Vs Umesh Chandra Banerjee and Others
Calcutta High Court · AIR 1930 Cal 568
Limitation Act, 1963 — Article 183
High Courts02 Jul 1929
Nirpendra Chandra Sen Vs Sasadhar Saha and Others
Calcutta High Court · AIR 1929 Cal 805
High Courts02 Jul 1929
Gobra Badia and Others Vs Emperor
Calcutta High Court · 122 Ind. Cas. 295
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts02 Jul 1929
Bidhu Bhushan Pal Chowdhury Vs Umesh Chandra Banerjee and Others
Calcutta High Court · 128 Ind. Cas. 183
Limitation Act, 1963 — Article 116, 83Transfer of Property Act, 1882 — Section 55(1)(g)
High Courts28 Jun 1929
Corporation of Calcutta Vs Manik Lal De
Calcutta High Court · AIR 1930 Cal 306