High Courts13 Jun 1929
Alabaksh Bhuyan and Others Vs Bir Bikram Kishore Manikya Bahadur
Calcutta High Court · 126 Ind. Cas. 129
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 10 of 23
High Courts12 Jun 1929
Khyarennessa Choudhurani and Another Vs Satya Bhanu Ghosal and Others
Calcutta High Court · AIR 1930 Cal 599
Bengal Patni Taluks Regulation, 1819 — Section 8(3)
High Courts12 Jun 1929
Khiro Mondal Vs Emperor
Calcutta High Court · AIR 1929 Cal 726
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 395
High Courts12 Jun 1929
Kalipada Roy and Another Vs Mukunda Lal Roy and Another
Calcutta High Court · AIR 1929 Cal 679
Public Demands Recovery Act — Section 4, 6, 7
High Courts12 Jun 1929
Srimati Khyarennessa Choudhurani and Another Vs Kumar Satya Bhanu Ghosal Bahadur and Others
Calcutta High Court · 128 Ind. Cas. 188
Bengal Patni Taluks Regulation, 1819 — Section 10, 8, 8(3)Bengal Public Demands Recovery Act, 1913 — Section 20(2)
High Courts07 Jun 1929
Promotha Nath Mozumdar Vs Nagendra Nath Mozumdar
Calcutta High Court · AIR 1930 Cal 235
Registration Act, 1908 — Section 22
High Courts07 Jun 1929
Sachidananda and Others Vs Jyoti Prosad Singh Deo Bahadur and Another
Calcutta High Court · AIR 1929 Cal 791
High Courts07 Jun 1929
B.N. Ry. Co. Ltd. Vs Dhanjishah Pestonji and Another
Calcutta High Court · AIR 1930 Cal 298
High Courts07 Jun 1929
The Bengal Nagpur Railway Co. Ltd. Vs Dhanjishah Pestonji and Another
Calcutta High Court · 124 Ind. Cas. 332
High Courts07 Jun 1929
Promotha Nath Mazumdar Vs Nagendra Nath Mazumdar
Calcutta High Court · 125 Ind. Cas. 603
Registration Act, 1908 — Section 22
High Courts07 Jun 1929
Sheikh Abdul Rabbani and Another Vs Shyam Lal Thapa and Others
Calcutta High Court · 128 Ind. Cas. 194
High Courts06 Jun 1929
Bir Bikram Kishore Manikya Bahadur Vs Rajjab Ali and Others
Calcutta High Court · AIR 1930 Cal 238
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts06 Jun 1929
Giris Chandra Kit Vs Ram Saran Majumdar and Others
Calcutta High Court · AIR 1929 Cal 591
Limitation Act, 1963 — Article 132
High Courts05 Jun 1929
Narendra Nath Mandal Vs Sannyasi Charan Das and Others
Calcutta High Court · AIR 1932 Cal 398 : 137 Ind. Cas. 658
Evidence Act, 1872 — Section 13(a), 18(a), 9
High Courts05 Jun 1929
Jogesh Chandra Roy Vs Sasi Kumar De and Others
Calcutta High Court · AIR 1930 Cal 321
Bengal Tenancy Act, 1885 — Section 182
High Courts04 Jun 1929
Monohar Das Mohanta Vs Tarini Charan Nandi
Calcutta High Court · AIR 1929 Cal 612
High Courts04 Jun 1929
Hamiduddin Khan Vs Ramani Kanta Roy
Calcutta High Court · AIR 1933 Cal 321
Bengal Tenancy Act, 1885 — Section 178
High Courts04 Jun 1929
Raj Chandra Datta Vs Habij Mohamed and Others
Calcutta High Court · AIR 1929 Cal 572
Bengal Tenancy Act, 1885 — Section 170
High Courts31 May 1929
Bipin Chandra Majumdar Vs Raj Kumar Sinha and Others
Calcutta High Court · AIR 1929 Cal 645 : 125 Ind. Cas. 101
Bengal Tenancy Act, 1885 — Section 153