High Courts31 May 1929
Amir Khan and Others Vs Emperor
Calcutta High Court · 122 Ind. Cas. 557
Criminal Procedure Code, 1898 (CrPC) — Section 274, 326Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 11 of 23
High Courts30 May 1929
Abdul Hamid and Others Vs Eakub Ali Pandit and Another
Calcutta High Court · AIR 1930 Cal 315
Bengal Tenancy Act, 1885 — Section 49B, 66
High Courts30 May 1929
Gangaya Narottam Shastry Vs Ardeshar Dinashaw
Calcutta High Court · AIR 1930 Cal 85
High Courts30 May 1929
Digendra Behari Roy and Others Vs Janaki Nath Roy and Others
Calcutta High Court · AIR 1929 Cal 646
Criminal Procedure Code, 1898 (CrPC) — Section 145Government of India Act, 1915 — Section 79(2)
High Courts30 May 1929
Digendra Behary Roy and Others Vs Janaki Nath Roy and Others
Calcutta High Court · 125 Ind. Cas. 737
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts29 May 1929
Kedar Nath Mistri and Another Vs Narayan Chandra Safui
Calcutta High Court · AIR 1930 Cal 344
Contract Act, 1872 — Section 70
High Courts29 May 1929
Panchananda Debnath Vs Brojendra Kumar Sutradhar and Others
Calcutta High Court · AIR 1930 Cal 356
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47
High Courts29 May 1929
Jolekha Bibi and Another Vs Danis Mahommad and Others
Calcutta High Court · AIR 1930 Cal 65 : 122 Ind. Cas. 630
Court Fees Act, 1870 — Section 10, 6, 7, 9
High Courts29 May 1929
Baldeodas Bajoria and Others Vs Sarojini Dasi
Calcutta High Court · 126 Ind. Cas. 408
High Courts29 May 1929
Nafar Chandra Pal Choudhury and Another Vs Jatindra Nath Das and Others
Calcutta High Court · AIR 1929 Cal 614 : 118 Ind. Cas. 881
Bengal Tenancy Act, 1885 — Section 180A, 180B, 24
High Courts29 May 1929
Baldeo Das Bajoria and Others Vs Sorojini Dasi and Others
Calcutta High Court · AIR 1929 Cal 697
High Courts28 May 1929
Gulmatinnessa Chowdhurani Vs Jago Pali and Another
Calcutta High Court · AIR 1929 Cal 658
Bengal Tenancy Act, 1885 — Section 29
High Courts28 May 1929
Amanat Ali Vs Emperor
Calcutta High Court · AIR 1929 Cal 724 : 122 Ind. Cas. 627
Criminal Procedure Code, 1898 (CrPC) — Section 203, 476Penal Code, 1860 (IPC) — Section 211, 406
High Courts28 May 1929
Jira Bewa and Others Vs Uma Charan Saha and Others
Calcutta High Court · AIR 1931 Cal 501
High Courts27 May 1929
Kalimuddin Shaik and Others Vs Baidyanath Saha and Others
Calcutta High Court · AIR 1930 Cal 572
Transfer of Property Act, 1882 — Section 101
High Courts24 May 1929
Samru and Others Vs Bansari Burmani
Calcutta High Court · AIR 1929 Cal 532
Penal Code, 1860 (IPC) — Section 352, 354, 447, 456
High Courts23 May 1929
Rangini Sundari Dasya Vs Hiralal Biswas and Another
Calcutta High Court · AIR 1930 Cal 249
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts23 May 1929
Sm. Rani Basanta Kumari Dasi and Others Vs Tulsi Charan Ghosh and Others
Calcutta High Court · AIR 1930 Cal 353
Civil Procedure Code, 1908 (CPC) — Section 48(2)(a)
High Courts22 May 1929
Juman Sadagar Vs Corporation of Calcutta
Calcutta High Court · AIR 1929 Cal 490
Calcutta Municipal Act, 1923 — Section 271, 488
High Courts22 May 1929
Bhabani Charan Banikya Vs Suchitra Baisnabi
Calcutta High Court · AIR 1930 Cal 270