High Courts22 May 1929
Phani Bhusan Dhar Vs Anukul Mukherjee and Others
Calcutta High Court · AIR 1929 Cal 590
Civil Procedure Code, 1908 (CPC) — Section 144
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 12 of 23
High Courts22 May 1929
Ramjoy Modak and Others Vs Durga Charan Nath and Another
Calcutta High Court · AIR 1929 Cal 830
High Courts21 May 1929
Kiron Chandra Ghose and Others Vs Hamid Khan and Others
Calcutta High Court · AIR 1930 Cal 300
Bengal Tenancy Act, 1885 — Section 155
High Courts21 May 1929
Durga Prosad Das Vs Kedarnath Nayek and Another
Calcutta High Court · AIR 1929 Cal 650
High Courts17 May 1929
Madan Mohan Saha Banik and Others Vs Rakhal Chandra Saha Banik and Others
Calcutta High Court · AIR 1930 Cal 173
High Courts17 May 1929
Kanti Chandra Tarafdar and Others Vs Radha Raman Sarkar and Another
Calcutta High Court · AIR 1930 Cal 461
High Courts14 May 1929
Gopal Chandra Chakraborti and Another Vs Emperor and Others
Calcutta High Court · 121 Ind. Cas. 308
High Courts14 May 1929
Prince Victor N. Narayan Vs Kumar Bhoirabendra Narayan Deb and Others
Calcutta High Court · AIR 1930 Cal 388
Bankruptcy Act, 1914 — Section 53
High Courts14 May 1929
Gopal Chandra Chakravarti and Another Vs Suresh Chandra Sanyal and Others
Calcutta High Court · AIR 1929 Cal 563
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 209
High Courts14 May 1929
Nagendra Nath Banerjee Vs Ambica Charan Chakrabarty and Others
Calcutta High Court · AIR 1929 Cal 676 : 122 Ind. Cas. 634
Civil Procedure Code, 1908 (CPC) — Section 152Limitation Act, 1963 — Section 5
High Courts13 May 1929
Solaiman Moosaji Asmal and Others Vs Jatindra Nath Mondal and Others
Calcutta High Court · AIR 1929 Cal 553
Transfer of Property Act, 1882 — Section 116
High Courts08 May 1929
In Re: Tarunchandra Ghosh
Calcutta High Court · AIR 1930 Cal 598
Guardians and Wards Act, 1890 — Section 3
High Courts08 May 1929
Pran Nath Kundu Vs Emperor
Calcutta High Court · AIR 1930 Cal 286
Penal Code, 1860 (IPC) — Section 283, 290, 426
High Courts08 May 1929
Emperor Vs Arjoon Singh and Others
Calcutta High Court · 125 Ind. Cas. 643
Criminal Procedure Code, 1898 (CrPC) — Section 438Public Gambling Act, 1867 — Section 1, 10, 11A
High Courts08 May 1929
Arjoon Singh and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 769
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts07 May 1929
Atab Sunarri Vs Talib Husain Mia and Others
Calcutta High Court · AIR 1930 Cal 612
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts07 May 1929
Satiranjan Bonerjee and Others Vs Corporation of Calcutta
Calcutta High Court · AIR 1929 Cal 514a : 122 Ind. Cas. 546
High Courts06 May 1929
Suresh Chandra Das Vs Gobinda Chandra Mandal and Others
Calcutta High Court · AIR 1930 Cal 306a