High Courts26 Apr 1929
Jyotirupa Devi Vs Satish Kantha Roy and Another
Calcutta High Court · AIR 1929 Cal 561
Specific Relief Act, 1877 — Section 21
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 14 of 23
High Courts24 Apr 1929
Ah Yung and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 369
Calcutta Police Act, 1866 — Section 45
High Courts24 Apr 1929
Benoy Kumar Sen Vs Emperor
Calcutta High Court · AIR 1929 Cal 635
Press and Registration of Books Act, 1867 — Section 13, 4
High Courts23 Apr 1929
In Re: Regent Park Syndicate Ltd.
Calcutta High Court · AIR 1930 Cal 521
Companies Act, 1956 — Section 195
High Courts23 Apr 1929
Gopiram Bhotica Vs Biraj Mohan Chatterjee
Calcutta High Court · AIR 1929 Cal 576
Provincial Insolvency Act, 1920 — Section 41, 42
High Courts23 Apr 1929
Lakshan Chandra Naskar Vs Ramdas Mandal
Calcutta High Court · AIR 1929 Cal 374 : 118 Ind. Cas. 857
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Evidence Act, 1872 — Section 40, 44
High Courts22 Apr 1929
Manmohan Chowdhury Vs Turner, Morrison and Co.
Calcutta High Court · AIR 1930 Cal 69
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts22 Apr 1929
Monmohan Chowdhury Vs Turner, Morrison and Co.
Calcutta High Court · 124 Ind. Cas. 167
High Courts19 Apr 1929
Moti Lal Dutt Vs Kali Das Bhattacharji and Others
Calcutta High Court · AIR 1931 Cal 107
High Courts19 Apr 1929
Chartered Bank of India Vs Imperial Bank of India
Calcutta High Court · AIR 1930 Cal 534
Contract Act, 1872 — Section 178
High Courts18 Apr 1929
Hurrybux Deora Vs Johurmull Bhotoria and Another
Calcutta High Court · AIR 1929 Cal 796
High Courts18 Apr 1929
Sasi Kanta Acharjee Vs Sonaulla Munshi
Calcutta High Court · AIR 1929 Cal 444 : 121 Ind. Cas. 412
Contract Act, 1872 — Section 25, 25(3)Limitation Act, 1963 — Section 19
High Courts18 Apr 1929
Purna Chandra Dutt Vs Corporation of Calcutta
Calcutta High Court · AIR 1929 Cal 440 : 122 Ind. Cas. 549
Calcutta Municipal Act, 1923 — Section 299
High Courts17 Apr 1929
Fulbash Sheikh Vs Emperor
Calcutta High Court · AIR 1929 Cal 448
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 395
High Courts17 Apr 1929
Bipul Behari Chakravarty Vs Nikhil Chandra Chakravarty and Others
Calcutta High Court · AIR 1929 Cal 566
Civil Procedure Code, 1882 — Section 211, 212Civil Procedure Code, 1908 (CPC) — Section 11, 13
High Courts17 Apr 1929
Rajaram Majhi Vs Panchanan Ghosh
Calcutta High Court · AIR 1929 Cal 762
Criminal Procedure Code, 1898 (CrPC) — Section 250, 438Penal Code, 1860 (IPC) — Section 420
High Courts16 Apr 1929
Muktakeshi Dasi Vs Manilal Jana
Calcutta High Court · AIR 1930 Cal 579
Bengal Tenancy Act, 1885 — Section 157
High Courts12 Apr 1929
Matabbar Molla Vs Golam Panjaton
Calcutta High Court · AIR 1930 Cal 486
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts12 Apr 1929
Pulin Krishna Ray Vs Nanda Lal Ray and Another
Calcutta High Court · 122 Ind. Cas. 211
High Courts12 Apr 1929
Nalini Bhusan Roy and Others Vs Hiralal Roy and Another
Calcutta High Court · AIR 1930 Cal 225
Limitation Act, 1963 — Section 28